Tribunals and Commissions26 May 2006Appeal allowed
Rajasthan Housing Board Vs SHOBHA BHUTANI
National Consumer Disputes Redressal Commission · 2006 2 CPR 11 : 2006 3 CPJ 100
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 737 of 1,389
Tribunals and Commissions26 May 2006Appeal dismissed
DHL WORLDWIDE EXPRESS Vs G.R. Pharma
National Consumer Disputes Redressal Commission · 2007 1 CPJ 357
Tribunals and Commissions26 May 2006Appeal allowed
GUPTA TRANSPORT CORPORATION Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 3 CPR 24 : 2006 4 CPJ 302
Tribunals and Commissions26 May 2006
INDIAN AIRLINES LTD Vs V S Singh
National Consumer Disputes Redressal Commission · 2006 4 CPJ 76
Tribunals and Commissions25 May 2006Appeal partly allowed
Life Insurance Corporation of India Vs POONAM SHARMA
National Consumer Disputes Redressal Commission · 2006 4 CPJ 187
Tribunals and Commissions24 May 2006Revision dismissed
JAGDEESH SINGH Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 160
Tribunals and Commissions24 May 2006Appeal dismissed
THOMAS MATHEW Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 2 CLT 426 : 2006 2 CPC 185 : 2006 2 CPJ 309
Tribunals and Commissions24 May 2006Appeal dismissed
Negi Ram Vs Himachal Pradesh State Electricity Board
National Consumer Disputes Redressal Commission · 2006 2 CLT 422 : 2006 2 CPC 182 : 2006 2 CPJ 305
Tribunals and Commissions23 May 2006Ordered accordingly
UNITED INDIA INSURANCE COMPANY Vs Jeet Singh
National Consumer Disputes Redressal Commission · 2006 4 CPJ 217
Tribunals and Commissions23 May 2006Appeal dismissed
SOUTHERN INVESTMENT PVT. LTD. Vs M.THOMAS ABRAHAM
National Consumer Disputes Redressal Commission · 2006 3 CPJ 83
Tribunals and Commissions22 May 2006Appeal disposed of
Life Insurance Corporation of India Vs KANTA RANI
National Consumer Disputes Redressal Commission · 2006 4 CPJ 298
Tribunals and Commissions22 May 2006Revision Petition dismissed
M.G. SHARMA Vs INCHARGE EPFO
National Consumer Disputes Redressal Commission · 2006 2 CPC 183 : 2006 2 CPJ 307
Tribunals and Commissions22 May 2006Revision Petition dismissed
SAGHIR AHMED KHAN Vs MEHAR AUTOMOBILES PVT. LTD.
National Consumer Disputes Redressal Commission · 2006 2 CLT 423 : 2006 2 CPC 179 : 2006 2 CPJ 302
Tribunals and Commissions22 May 2006
PRAKASH INDUSTRIES LTD. Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 14 : 2007 1 CPJ 343
Tribunals and Commissions22 May 2006
Ammireddy Oils Ltd Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2006 2 CLT 664 : 2006 2 CPC 339 : 2006 3 CPJ 50
Tribunals and Commissions19 May 2006Revision Petition dismissed
Kamla Bai Jain Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 281
Tribunals and Commissions19 May 2006
CHAIRMAN/MANAGING DIRECTOR, UNITED INDIA INSURANCE COMPANY LTD. Vs KORAMUTTA PULLANA, NAGANNA
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 139 : 2006 2 CLT 409 : 2006 2 CPC 149 : 2006 2 CPJ 295
Tribunals and Commissions18 May 2006Revision Petition dismissed
DATTA VISHWANATH SHETE Vs PRABHA P.SHETTY
National Consumer Disputes Redressal Commission · 2006 3 CPJ 221
Tribunals and Commissions18 May 2006Appeal dismissed
JOSEPHINE JOHN Vs AVIATION EXPRESS (P) LTD.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 223
Tribunals and Commissions18 May 2006Appeal allowed
HITKARI ENGINEERS Vs S. MEHAR SINGH
National Consumer Disputes Redressal Commission · 2006 2 CPC 370 : 2006 4 CPJ 325 : 2007 1 CLT 257