Tribunals and Commissions03 Oct 2006
MADHURI GOVILKAR Vs HINDUSTAN PETROLEUM CORPORATION
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 57 : 2006 4 CPJ 338 : 2007 1 CLT 225
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 726 of 1,389
Tribunals and Commissions03 Oct 2006
ELLORA PAPER MILLS LTD. Vs DIVISIONAL MANAGER
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 49 : 2006 4 CPJ 195
Tribunals and Commissions03 Oct 2006Petition is allowed
MAHENDER SINGH SIWACH Vs PUNJAB AND SIND BANK
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 34 : 2006 3 CPR 260 : 2006 4 CPJ 231
Tribunals and Commissions29 Sept 2006
Pearl Syntex Pvt Ltd Vs Klm Cargo
National Consumer Disputes Redressal Commission · 2006 4 CPJ 276
Tribunals and Commissions28 Sept 2006
Central Excise Department Vs CHANDRA SEKHAR PADHI
National Consumer Disputes Redressal Commission · 2007 3 CPR 117 : 2007 4 CPJ 64
Tribunals and Commissions28 Sept 2006Appeal dismissed
G.Shankar Vs ADDITIONAL GENERAL MANAGER (DIRECTOR/PUBLIC GRIEVANCES/SOUTHERN) RAILWAY
National Consumer Disputes Redressal Commission · 2006 4 CPJ 333 : 2007 1 CLT 273
Tribunals and Commissions27 Sept 2006Appeal dismissed
United India Insurance Co. Ltd. Vs N.M. MOHAMMED JAKEER HUSSAIN
National Consumer Disputes Redressal Commission · 2006 3 CPR 139 : 2006 4 CPJ 317
Tribunals and Commissions26 Sept 2006
JOSE ALEIXO PROENCA Vs SUPREME CONSTRUCTIONSOPPOSITE PARTY
National Consumer Disputes Redressal Commission · 2007 2 CPJ 112
Tribunals and Commissions26 Sept 2006Appeal disposed of
MODERN AUTOMOBILES LIMITED Vs MADHU GUPTA
National Consumer Disputes Redressal Commission · 2006 2 CPC 607 : 2006 3 CPR 292 : 2006 4 CPJ 178
Tribunals and Commissions26 Sept 2006Revision Petition dismissed
MAHESH CHANDRA SHARMA Vs MODERN SYNTEX (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2006 3 CPR 159 : 2006 4 CPJ 179
Tribunals and Commissions26 Sept 2006Revision Petition allowed
ANDHRA BANK Vs MUDUNURI BABY SAROJINI
National Consumer Disputes Redressal Commission · 2007 1 CPJ 290 : 2007 1 CPR 215
Tribunals and Commissions26 Sept 2006Appeal dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs COL. R.N. KALRA
National Consumer Disputes Redressal Commission · 2007 2 CPJ 267
Tribunals and Commissions26 Sept 2006Appeal partly allowed
K. Raju Vs COINPAR CENTRE OF INDIA
National Consumer Disputes Redressal Commission · 2006 3 CPR 333 : 2006 4 CPJ 202
Tribunals and Commissions25 Sept 2006Appeal allowed
T.R. sRINIVASA MURTHY Vs RUDRARADHYA
National Consumer Disputes Redressal Commission · 2006 4 CPJ 273
Tribunals and Commissions25 Sept 2006Appeal allowed
V.S.Balakrishnan Vs SOUTH WESTERN RAILWAY
National Consumer Disputes Redressal Commission · 2006 4 CPJ 268
Tribunals and Commissions25 Sept 2006Appeal dismissed
RAVI SHANKAR SHARMA Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 2006 4 CPJ 238 : 2007 1 CLT 124
Tribunals and Commissions22 Sept 2006Revision Petition dismissed
DELHI TRANSPORT CORPORATION Vs Mukhtyar Singh
National Consumer Disputes Redressal Commission · 2006 4 CPJ 180
Tribunals and Commissions19 Sept 2006
Life Insurance Corporation of India Vs KEWAL KRISHAN KAMPANI
National Consumer Disputes Redressal Commission · 2007 1 CLT 523 : 2007 1 CPJ 34
Tribunals and Commissions18 Sept 2006Appeal dismissed
SOUTHERN IMPEX PVT. LTD. Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 319
Tribunals and Commissions15 Sept 2006
V.L.KRISHNA Vs P.Ramachandra
National Consumer Disputes Redressal Commission · 2006 2 CPR 165 : 2006 4 CPJ 322