Tribunals and Commissions18 Dec 2006Revision Petition dismissed
POST OFFICE, ALIPUR Vs RUBI
National Consumer Disputes Redressal Commission · 2007 1 CLT 663 : 2007 1 CPJ 219 : 2007 1 CPR 266
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 720 of 1,389
Tribunals and Commissions18 Dec 2006Revision Petition dismissed
SHIPRA ESTATE (P) LTD. Vs NARENDER NARAIN RAI
National Consumer Disputes Redressal Commission · 2007 1 CPJ 279 : 2007 1 CPR 270
Tribunals and Commissions18 Dec 2006Revision Petition disposed of
Rajasthan Housing Board Vs PRAMOD SHANKAR PAREEKH
National Consumer Disputes Redressal Commission · 2007 1 CPJ 271
Tribunals and Commissions18 Dec 2006Revision Petition dismissed
NARENDRA K. SODHI Vs MOHAN B. SAWANT
National Consumer Disputes Redressal Commission · 2007 1 CPJ 241 : 2007 1 CPR 220
Tribunals and Commissions18 Dec 2006Revision Petition dismissed
NATIONAL SAVINGS, BHOPAL Vs PREM AGGARWAL
National Consumer Disputes Redressal Commission · 2007 1 CPJ 309
Tribunals and Commissions15 Dec 2006Revision Petition partly allowed
Jodhpur Vidyut Vitran Nigam Ltd. Vs RAMESHWAR PRASAD VAISHNAV
National Consumer Disputes Redressal Commission · 2007 2 CPJ 280
Tribunals and Commissions14 Dec 2006Revision Petition dismissed
Rajasthan Housing Board Vs RAN KAUSHAL SINGH
National Consumer Disputes Redressal Commission · 2007 4 CPJ 250
Tribunals and Commissions14 Dec 2006Revision Petition disposed of
GHAZIABAD DEVELOPMENT AUTHORITY Vs Pradeep Kumar
National Consumer Disputes Redressal Commission · 2007 1 CPR 510 : 2007 2 CPJ 254
Tribunals and Commissions13 Dec 2006Petitions disposed of
Registrar of Co-operative Societies Vs Tamil Nadu Consumer Protection Council, Trichy
National Consumer Disputes Redressal Commission · 2007 1 CPR 182
Tribunals and Commissions13 Dec 2006Revision Petition dismissed
RPG ITOCHU FINANCE LTD. Vs Ramesh Chand
National Consumer Disputes Redressal Commission · 2007 2 CPJ 325
Tribunals and Commissions13 Dec 2006Appeals disposed of
NEHRU HOSPITAL Vs BHIWANI DUTT
National Consumer Disputes Redressal Commission · 2007 1 CPJ 294 : 2007 1 CPR 104
Tribunals and Commissions13 Dec 2006Appeal allowed
K. Rama Devi Vs Sardar Begum
National Consumer Disputes Redressal Commission · 2007 2 CPJ 182
Tribunals and Commissions12 Dec 2006
RESU BHAI Vs Shivnarayan
National Consumer Disputes Redressal Commission · 2007 3 CPJ 82
Tribunals and Commissions12 Dec 2006Appeal disposed of
RAJENDRA KUMAR TRIPATHI Vs UTTAR PRADESH STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2007 1 CPJ 264
Tribunals and Commissions11 Dec 2006
SUKHWINDER SINGH MALHI Vs SDO TELEPHONE BATALA
National Consumer Disputes Redressal Commission · 2007 2 CPJ 46
Tribunals and Commissions11 Dec 2006Revision Petition partly allowed
K. UPENDRA Vs REGIONAL PROVIDENT FUND ORGANISATION
National Consumer Disputes Redressal Commission · 2007 1 CPJ 281 : 2007 1 CPR 212
Tribunals and Commissions11 Dec 2006Review Petition dismissed
CHANDRA PRAKASH KHANNA Vs GIRIJA SHANKER TAMTA
National Consumer Disputes Redressal Commission · 2007 1 CPR 505 : 2007 2 CPJ 250
Tribunals and Commissions08 Dec 2006Revision Petition dismissed
MAHENDER NATH SHARMA Vs PUNJAB STATE ELECTRICITY BOARD (PSEB)
National Consumer Disputes Redressal Commission · 2007 1 CLT 565 : 2007 1 CPJ 200 : 2007 1 CPR 108
Tribunals and Commissions08 Dec 2006Revision Petition allowed
P. INDIRA DEVI Vs L.I.C. of India
National Consumer Disputes Redressal Commission · 2007 1 CPJ 205 : 2007 1 CPR 125
Tribunals and Commissions08 Dec 2006Revision Petition dismissed
B.K. TRIVEDI Vs PARVATI HOUSING CO-OPERATIVE SOCIETY
National Consumer Disputes Redressal Commission · 2007 1 CPJ 202 : 2007 1 CPR 115