Tribunals and Commissions15 Jan 2007
CHARU CHANDRA DASMOHAPATRA Vs Central Provident Fund Commissioner
National Consumer Disputes Redressal Commission · 2007 1 CPR 302 : 2007 2 CPJ 95
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 718 of 1,389
Tribunals and Commissions15 Jan 2007
TALKATORA GARDEN MORNING WALKERS' ASSOCIATION Vs NDMC
National Consumer Disputes Redressal Commission · 2007 1 CPJ 176
Tribunals and Commissions12 Jan 2007Revision Petition dismissed
TNSETC LTD. Vs R. KADARKARAI
National Consumer Disputes Redressal Commission · 2007 2 CPR 343 : 2007 3 CPJ 288 : 2007 3 UC 1933
Tribunals and Commissions12 Jan 2007
TALKATORA GARDEN MORNING WALKERS' ASSOCIATION Vs NDMC
National Consumer Disputes Redressal Commission · 2007 1 CPJ 175
Tribunals and Commissions11 Jan 2007
ORIENTAL INSURANCE CO LTD Vs RISHI JAISWAL
National Consumer Disputes Redressal Commission · 2007 1 CPR 327 : 2007 2 CPJ 97 : 2007 2 UC 1295
Tribunals and Commissions11 Jan 2007
SARASWATI KUNJ CO-OPERATIVE HOUSE BUILDING SOCIETY LTD Vs RAJINDER KUMAR AGGARWAL
National Consumer Disputes Redressal Commission · 2007 2 CPJ 134
Tribunals and Commissions09 Jan 2007Appeal allowed
JESUWIL TRAVEL And TOURS Vs FELIX FRANK D'SOUZA
National Consumer Disputes Redressal Commission · 2007 3 CPJ 251
Tribunals and Commissions09 Jan 2007
Life Insurance Corporation of India Vs MURTI DEVI
National Consumer Disputes Redressal Commission · 2007 3 CPJ 110
Tribunals and Commissions09 Jan 2007Appeal allowed
VIRENDRA MAHLA Vs Susheel Kumar
National Consumer Disputes Redressal Commission · 2008 2 CPJ 547
Tribunals and Commissions09 Jan 2007
Jaswant Singh Vs HDFC BANK LTD
National Consumer Disputes Redressal Commission · 2007 2 CPJ 3
Tribunals and Commissions09 Jan 2007Petition dismissed
U.P. Power Corporation Ltd. and Anr. Vs KRISHAN GOPAL RASTOGI
National Consumer Disputes Redressal Commission · 2007 1 CPR 254 : 2007 2 UC 1280
Tribunals and Commissions08 Jan 2007
Ashok Kumar Singh Vs Senior Divisional Manager and another
National Consumer Disputes Redressal Commission · (2007) 01 NCDRC CK 0062
Indian Penal Code, 1860, Section 380, Section 457 - Theft in dwelling-house, etc. - Lurking house-trespass or house-breaking by night in order to commit offence punishable with imprisonment
Tribunals and Commissions08 Jan 2007Revision Petition dismissed
S. Balwant Singh Vs Kanpur Development Authority
National Consumer Disputes Redressal Commission · 2007 3 CPJ 425
Tribunals and Commissions08 Jan 2007
Sobha Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 2 CPJ 100
Tribunals and Commissions08 Jan 2007Appeal dismissed
KAMLA ISRANI Vs TATA SHARE REGISTRY LTD.
National Consumer Disputes Redressal Commission · 2007 1 CPJ 289 : 2007 1 CPR 324
Tribunals and Commissions08 Jan 2007Revision Petition partly allowed
J.K. Cotton Spinning and Weaving Mills Company Ltd. Vs AMIN UDDIN AHMAD
National Consumer Disputes Redressal Commission · 2007 1 CPJ 320 : 2007 1 CPR 290
Tribunals and Commissions08 Jan 2007
New India Assurance Co Ltd Vs Mala
National Consumer Disputes Redressal Commission · 2007 1 CPR 240 : 2007 2 CPJ 80
Tribunals and Commissions08 Jan 2007Appeal dismissed
HASMUKH F. PRAJAPATI (DR.) Vs SHASHIKALABEN
National Consumer Disputes Redressal Commission · 2007 1 CPJ 318 : 2007 1 CPR 294
Tribunals and Commissions08 Jan 2007Revision Petition dismissed
ASHOK KUMAR SINGH Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2007 1 CPJ 317 : 2007 1 CPR 234
Tribunals and Commissions08 Jan 2007Appeal dismissed
AMIT KUMAR JHA Vs CONNECTORS
National Consumer Disputes Redressal Commission · 2007 1 CPJ 463