Tribunals and Commissions16 Apr 2015
NARELA SHANKARI GRIH NIRMAN SAHKARI Vs SHARAD KUMAR GUPTA & ANR.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 297
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 411 of 1,389
Tribunals and Commissions16 Apr 2015
TATA AIG GENERAL INS. CO. LTD. & ANR. Vs POLU LAXMIKANTHAM (DECEASED) & ANR.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 309
Indian Penal Code, 1860, Section 302 - Punishment for murder
Tribunals and Commissions16 Apr 2015
Cordcon Builders Pvt Ltd Vs Valerian Anthony Diago
National Consumer Disputes Redressal Commission · 2015 2 CPR 517
Tribunals and Commissions16 Apr 2015
Excellent Testing Equipment Vs S Sridhar, Authorized Signatory
National Consumer Disputes Redressal Commission · 2015 2 CPR 365
Tribunals and Commissions16 Apr 2015
Stifan Tigga Vs Cholamandalam Investment And Finance Co Ltd
National Consumer Disputes Redressal Commission · 2015 2 CPR 375
Tribunals and Commissions16 Apr 2015
Worldwide Immigration Consultancy Services Ltd Vs Gagandeep Singh Monga
National Consumer Disputes Redressal Commission · 2015 2 CPR 373
Tribunals and Commissions16 Apr 2015Petition dismissed
Yadav Tractor Company Vs Suderlal S/O Guri Prasad
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0133
Tribunals and Commissions16 Apr 2015
JAGRUT NAGRIK Vs C K Shah
National Consumer Disputes Redressal Commission · 2015 2 CPR 522
Tribunals and Commissions16 Apr 2015
Mahesh Jangid Vs Chairman And Managing Director, Jaipur Vidyut Vitran Nigam Limited
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0131
Tribunals and Commissions16 Apr 2015
JASWINDER SINGH Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 2 CPR 537
Tribunals and Commissions16 Apr 2015
C B S Property Development Pvt Ltd Vs P V S Raghupathy
National Consumer Disputes Redressal Commission · 2015 2 CPR 379
Tribunals and Commissions16 Apr 2015Revision disposed
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs M R Sapra
National Consumer Disputes Redressal Commission · 2015 2 CPR 363
Tribunals and Commissions16 Apr 2015Appeal Disposed
Tpddl(Ndpl) Vs Indian Institure Of Finance
National Consumer Disputes Redressal Commission · 2015 2 CPR 520
Tribunals and Commissions16 Apr 2015
National Flask Industries Ltd Vs GUJARAT ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2015 2 CPR 525
Tribunals and Commissions16 Apr 2015
M K Developers Vs ASHOK KUMAR
National Consumer Disputes Redressal Commission · 2015 2 CPR 358
Tribunals and Commissions16 Apr 2015Petition allowed
RAJASTHAN HOUSING BOARD Vs Arjun Singh Chaudhary
National Consumer Disputes Redressal Commission · 2015 2 CPR 377
Tribunals and Commissions15 Apr 2015
ARADHNA FABRICS PVT. LTD. Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 319
Contract Act, 1872, Section 14, Section 15, Section 16, Section 18, Section 17 - "Free consent" defined - "Coercion" defined - "Undue
Tribunals and Commissions15 Apr 2015
ORIENTAL BANK OF COMMERCE & ANR. Vs KRISHAN KUMAR KANSAL
National Consumer Disputes Redressal Commission · 2015 3 CPJ 327
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions15 Apr 2015
Kalyan Ganguly Vs Ganesh Prasad Chakraborty
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0120
Tribunals and Commissions15 Apr 2015
Arvind V Sheth Vs Renuka Dhairendra Sheth
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0119