Tribunals and Commissions22 Apr 2015Appeal Allowed
RELIANCE GENERAL INSURANCE CO LTD Vs Sudhaben R Patel
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0182
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 409 of 1,389
Tribunals and Commissions22 Apr 2015 Petition allowed
Annapurna Medical Training Institute Jaipur Road, Sikar Vs JITENDRA SINGH
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0181
Tribunals and Commissions22 Apr 2015 Complaint allowed.
INDU SHARMA Vs INDRAPRASTHA APOLLO HOSPITAL
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0180
Tribunals and Commissions22 Apr 2015Petition dismissed
Tanjigari Sudhakar Vs M NAGESWARA RAO
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0179
Tribunals and Commissions22 Apr 2015
R K Mining Private Limited Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0178
Tribunals and Commissions22 Apr 2015Appeal Dismissed
Hema Gadodia Vs Calcutta Medical Research Institute
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0177
Tribunals and Commissions22 Apr 2015
LIFE INSURANCE CORPORATION OF INDIA Vs T. Usha Pant
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0175
Tribunals and Commissions21 Apr 2015
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs SIRAJ MOHAMMAD KHAN
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0243
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High Court
Tribunals and Commissions21 Apr 2015Petition disposed
NATIONAL INSURANCE CO LTD Vs Mittal Enterprises
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0174
Tribunals and Commissions21 Apr 2015Petition dismissed
Divisional Commercial Manager, Southern Railway Vs P J Kurian
National Consumer Disputes Redressal Commission · 2015 2 CPR 442
Tribunals and Commissions21 Apr 2015Petition disposed
Gajanan Maharaj Junior College And Mcvc Vs Purushottam Sitaramji Dadgal
National Consumer Disputes Redressal Commission · 2015 2 CPR 443
Tribunals and Commissions21 Apr 2015Petition allowed
TATA FINANCE LIMITED Vs Sadhan Kumar Ghosh
National Consumer Disputes Redressal Commission · 2015 2 CPR 445
Tribunals and Commissions21 Apr 2015Petition allowed
ORIENTAL INSURANCE CO LTD Vs Binaya Kumar Agarwal
National Consumer Disputes Redressal Commission · 2015 2 CPR 439
Tribunals and Commissions21 Apr 2015Appeal dismissed
LUDHIANA IMPROVEMENT TRUST Vs SURINDER SINGH
National Consumer Disputes Redressal Commission · 2015 2 CPR 430
Tribunals and Commissions21 Apr 2015Appeal Disposed
Anupam Bhattacharyya Vs Calcutta Medical Research Institute
National Consumer Disputes Redressal Commission · 2015 2 CPR 425
Tribunals and Commissions21 Apr 2015
Himanshu Aneja Vs Ansal Properties And Infrastructure Ltd
National Consumer Disputes Redressal Commission · 2015 2 CPR 449
Tribunals and Commissions21 Apr 2015
LIC OF INDIA Vs NEERAJ KUMAR
National Consumer Disputes Redressal Commission · 2015 2 CPR 452
Tribunals and Commissions21 Apr 2015Petition dismissed
Sushila Chauhan Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 2 CPR 447
Tribunals and Commissions21 Apr 2015
SIRAJ MOHAMMAD Vs Reliance General Insurance Company Limited
National Consumer Disputes Redressal Commission · 2015 2 CPR 438
Tribunals and Commissions21 Apr 2015
Rotex Automation Ltd Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 2 CPR 432