Tribunals and Commissions24 Apr 2015Revision Petition allowed.
VIJAYA BANK Vs CHIKKAPPAIAH
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0156
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 408 of 1,389
Tribunals and Commissions23 Apr 2015
KULDEEP SINGH Vs SYNDICATE BANK
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0246
Contract Act, 1872, Section 171 - General lien of bankers, factors, wharfingers, attorneys and policy-brokersConsumer Protection Act, 1986, Section 21,
Tribunals and Commissions23 Apr 2015
SREE LAXMI SILK HOUSE & ORS Vs THE NATIONAL INSURANCE COMPANY LTD & ORS
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0241
Insurance Regulatory and Development Authority Act, 1999, Section 14, Section 14, Section 26, Section 26, Section 114 A (zc),
Tribunals and Commissions23 Apr 2015
Tulsihidas Sadashio Vs Executive Engineer, M S Electricity Distribution Co
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0194
Tribunals and Commissions23 Apr 2015
ANIL MINHAS Vs KARNAIL SINGH
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0192
Tribunals and Commissions23 Apr 2015
Reliance Life Insurance Co Ltd Vs Narpat Kereng Patel
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0191
Tribunals and Commissions23 Apr 2015
Shankar Biva Pawar Vs Maharashtra Electricity Supply Co Ltd
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0190
Tribunals and Commissions23 Apr 2015
HSDC Vs Sat Narain , Rajbir
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0189
Tribunals and Commissions23 Apr 2015Petition dismissed
Kadam Brothers And Developers Vs Sagar Raosaheb Godhare
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0188
Tribunals and Commissions23 Apr 2015
HDFC ERGO GENERAL INSURANCE CO LTD Vs Govind Prasad Gupta
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0187
Tribunals and Commissions23 Apr 2015
LIC OF INDIA Vs Jivraj Bhai P Domadia
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0186
Tribunals and Commissions23 Apr 2015
Kadam Brothers And Developers Vs Unmesh Ganpatrao Sathe
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0183
Tribunals and Commissions23 Apr 2015Revision Petition disposed of
HARYANA SEEDS DEVELOPMENT CORPORATION LTD Vs SANDEEP
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0122
Tribunals and Commissions22 Apr 2015
JALANDHAR IMPROVEMENT TRUSR OPPOSITE SKYLARK HOTEL Vs VEEENA BHANDAR I
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0251
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions22 Apr 2015
HEMA GADODIA Vs CALCUTTA MEDICAL RESEARCH INSTITUTE & 7 ORS.
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0248
Consumer Protection Act, 1986, Section 17 - Jurisdiction of the State Commission
Tribunals and Commissions22 Apr 2015
LIFE INSURANCE CORPORATION OF INDIA Vs SHRI DEEPAK CHHABRA & ANR
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0247
Contract Act, 1872, Section 4 - Communication when complete.
Tribunals and Commissions22 Apr 2015
DR. K.D. SUCHAK & Mrs Geeta K.Suchak Vs HI - LIFE DEVELOPERS PVT. LTD. & ORS
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0238
Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission
Tribunals and Commissions22 Apr 2015Revision Petition allowed.
M/S. V.T. SWITCHGEARS & TRANSFORMERS Vs M/S. RNS AUTOMOBILES
National Consumer Disputes Redressal Commission · 2015 3 CPJ 452
Consumer Protection Act, 1986, Section 2(1)(d), Section 2(1)(d)(II) - Definitions - Definitions
Tribunals and Commissions22 Apr 2015
Jalandhar Improvement Trusr Opposite Skylark Hotel Vs Veeena Bhandari
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0185
Tribunals and Commissions22 Apr 2015
Umesh Ohri Vs ICICI BANK LTD
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0184