Tribunals and Commissions20 Apr 2015Appeal dismissed
E V S Lakshmi W/O Dr E Hari Babu Vs L G Electronics India Private Limited
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0165
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 410 of 1,389
Tribunals and Commissions20 Apr 2015
M P Motors Vs Naveen Kumar Jain
National Consumer Disputes Redressal Commission · 2015 2 CPR 419
Tribunals and Commissions20 Apr 2015
GATI LIMITED Vs Gati Kintetsu Word Express Pvt Ltd
National Consumer Disputes Redressal Commission · 2015 2 CPR 421
Tribunals and Commissions20 Apr 2015
Gtm Builders And Promoters Pvt Ltd Vs M C Goel
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0161
Tribunals and Commissions20 Apr 2015
Gtm Builder And Promoters Pvt Ltd Vs Anuja Goyal
National Consumer Disputes Redressal Commission · 2015 2 CPR 413
Tribunals and Commissions20 Apr 2015Appeal dismissed
Mehta Pharmaceutical Industries Vs Maharashtra State Warehousing Corporation
National Consumer Disputes Redressal Commission · 2015 2 CPR 402
Tribunals and Commissions20 Apr 2015Petition disposed
UNITED INDIA INSURANCE CO LTD Vs Vishal Emporium
National Consumer Disputes Redressal Commission · 2015 2 CPR 417
Tribunals and Commissions20 Apr 2015Petition dismissed
BALKISHAN Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 2015 2 CPR 411
Tribunals and Commissions20 Apr 2015
NATIONAL INSURANCE CO LTD Vs Toofani Hati
National Consumer Disputes Redressal Commission · 2015 2 CPR 422
Tribunals and Commissions17 Apr 2015
BALWINDER KAUR Vs Reliance General Insurance
National Consumer Disputes Redressal Commission · 2015 2 CPR 389
Tribunals and Commissions17 Apr 2015Appeal allowed
Nannapaneni Lakshmi W/O Late Veeraiah Vs Dondapadu Primary Agriculture Co -Operative Society
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0144
Tribunals and Commissions17 Apr 2015Petition dismissed
Kona Mohan Rao Vs NEW INDIA ASSURANCE LTD
National Consumer Disputes Redressal Commission · 2015 2 ALD 185 : 2015 2 CPR 393
Tribunals and Commissions17 Apr 2015Petition allowed
Col Kbr Pillai Vs Lt Col Pk Kutty
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0142
Tribunals and Commissions17 Apr 2015Petition dismissed
Rohan Developers Vs Chandrakant Gandhi
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0141
Tribunals and Commissions17 Apr 2015Appeal dismissed
Emaar Mgf Land Limited Vs Punita Singh And Anr , Harvinder Pal Singh
National Consumer Disputes Redressal Commission · 2015 2 CPR 384
Tribunals and Commissions17 Apr 2015
Damyanti Bhatnagar Vs Indu Arora
National Consumer Disputes Redressal Commission · 2015 2 CPR 395
Tribunals and Commissions17 Apr 2015Petition dismissed
NEW INDIA ASSURANCE CO LTD Vs Bijayananda Mohanty
National Consumer Disputes Redressal Commission · 2015 2 CPR 397
Tribunals and Commissions16 Apr 2015
KAMAL & CO. Vs HIMANSHU SHARMA & ANR.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 308
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions16 Apr 2015
M/S. EXCELLENT TESTING EQUIPMENT & ANR. Vs VIJAYA VITTALA CHARITABLE & EDUCATIONAL TRUST
National Consumer Disputes Redressal Commission · 2015 3 CPJ 304
Tribunals and Commissions16 Apr 2015
NARESH CLOTH STORES Vs NEW INDIA ASSURANCE COMPANY LIMITED & ANR.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 213
Constitution of India, Article 226 - Power of High Courts to Issue certain writs