Tribunals and Commissions15 Apr 2015
B Kasi Reddy Vs T Viswarupachari
National Consumer Disputes Redressal Commission · 2015 2 CPR 497
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 412 of 1,389
Tribunals and Commissions15 Apr 2015Petition dismissed
REGIONAL PROVIDENT FUND COMMISSIONER Vs D VICTOR
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0116
Tribunals and Commissions15 Apr 2015Petition dismissed
REGIONAL PROVIDENT FUND COMMISSIONER Vs K.Rama Swamy
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0115
Tribunals and Commissions15 Apr 2015Petition disposed
Surya Infrastructure And Builders Vs Vikram Singla
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0114
Tribunals and Commissions15 Apr 2015
Ashwani Khanna Vs GOLD CAUSE CONSTRUCTIONS PVT LTD
National Consumer Disputes Redressal Commission · 2015 2 CPR 489
Tribunals and Commissions15 Apr 2015
Shakuntlam Apparels Pvt Ltd Vs GOLD CAUSE CONSTRUCTIONS PVT LTD
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0111
Tribunals and Commissions15 Apr 2015
Arshdeep Singh Lamba Vs GOLD CAUSE CONSTRUCTIONS PVT LTD
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0110
Tribunals and Commissions15 Apr 2015
Kishan Malhotra Vs GOLD CAUSE CONSTRUCTIONS PVT LTD
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0109
Tribunals and Commissions15 Apr 2015
N Sampathkumar Vs Amarnath R Sowlee
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0108
Tribunals and Commissions15 Apr 2015Appeal dismissed
V N Sundararajan Vs Managing Director, Mahindra And Mahindra Ltd
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0107
Tribunals and Commissions15 Apr 2015Petition dismissed
REGIONAL PROVIDENT FUND COMMISSIONER Vs T.Gururaj Rao
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0106
Tribunals and Commissions15 Apr 2015Petition dismissed
REGIONAL PROVIDENT FUND COMMISSIONER Vs T Raghavendrachar
National Consumer Disputes Redressal Commission · 2015 2 CPR 514
Tribunals and Commissions15 Apr 2015Petition disposed
Hinduja Leyland Finance Vs Siba Prasad Swain
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0104
Tribunals and Commissions15 Apr 2015Petition disposed
Tehseen Ahmad Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0103
Tribunals and Commissions15 Apr 2015Petition allowed
Amitava Dutta Vs NATIONAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2015 2 CPR 511
Tribunals and Commissions15 Apr 2015
ORIENTAL INSURANCE COMPANY LTD Vs Ravuri Venkateswarlu
National Consumer Disputes Redressal Commission · 2015 2 CPR 506
Tribunals and Commissions15 Apr 2015Petition allowed
P R Venugopal Vs Raju K S
National Consumer Disputes Redressal Commission · 2015 2 CPR 504
Tribunals and Commissions15 Apr 2015Petition dismissed
DEEPAK KUMAR SINGH Vs Prop Ishwar Dayal Memorial Hospital
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0098
Tribunals and Commissions15 Apr 2015Petition dismissed
Mansuri Pirubhai Gulabbhai Vs Branch Manager, Oriental Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2015 2 CPR 501
Tribunals and Commissions15 Apr 2015
Shreenath Plastopack Ltd Vs Satish U BhaVsar
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0096