Tribunals and Commissions10 Apr 2015Petition dismissed
Sanjay Chakraborty Vs Mrinmoy Bhattacharya
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0225
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 414 of 1,389
Tribunals and Commissions10 Apr 2015Petition disposed
Cosmos Education Vs Swati Agarwal
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0074
Tribunals and Commissions10 Apr 2015Petition dismissed
NATIONAL INSURANCE CO LTD Vs Sarlaben Jayantibhai Patel
National Consumer Disputes Redressal Commission · 2015 2 CPR 454
Tribunals and Commissions10 Apr 2015
REGIONAL PROVIDENT FUND COMMISSIONER Vs Lucin Jyoti Kumar
National Consumer Disputes Redressal Commission · 2015 2 CPR 456
Tribunals and Commissions10 Apr 2015
DENA BANK Vs Sau Sheetal Rajusingh Patil
National Consumer Disputes Redressal Commission · 2015 2 CPR 462
Tribunals and Commissions10 Apr 2015
NEW INDIA ASSURANCE CO LTD Vs Dev Medical Agency
National Consumer Disputes Redressal Commission · 2015 2 CPR 459
Tribunals and Commissions10 Apr 2015Petition disposed
Anamika Mitra Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2015 2 CPR 457
Tribunals and Commissions10 Apr 2015
International School Of Corporate Management Vs Swati Agarwal
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0067
Tribunals and Commissions10 Apr 2015
Ravi Prakash Srivastava Vs Regional Manager, Indiabulls Housing Finance Limited
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0066
Tribunals and Commissions10 Apr 2015
Edit Ii Productions Vs Standard Chartered Bank Ltd
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0064
Tribunals and Commissions10 Apr 2015Petition disposed
Hyundai Motor India Ltd Vs Neelam Trading Company
National Consumer Disputes Redressal Commission · 2015 2 CPR 467
Tribunals and Commissions09 Apr 2015
M/S. NEHA OVERSEAS INTERNATIONAL Vs BAJAJ ALLIANZ INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0265
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions09 Apr 2015
ORIENTAL INSURANCE CO. LTD. Vs RAMESH LAL
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0264
Consumer Protection Act, 1986, Section 3, Section 12 - Act not in derogation of any other law - Manner in which complaint shall be made.
Tribunals and Commissions09 Apr 2015
SUPDT. OF POST OFFICES & ORS. Vs JHARNA BURMAN & ANR
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0262
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions09 Apr 2015
UNITED INDIA INSURANCE CO. LTD. Vs RASID KHAN & ANR.
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0260
Consumer Protection Act, 1986, Section 12 - Manner in which complaint shall be made.
Tribunals and Commissions09 Apr 2015
ANIL PREM NATH SHARMA Vs AIR INDIA LTD
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0259
Consumer Protection Act, 1986, Section 12 - Manner in which complaint shall be made.
Tribunals and Commissions09 Apr 2015
BIHAR STATE SCHEDULED CASTES CO,OP DEVELOPMENT CORP & ANR Vs KRISHNA RAM
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0258
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions09 Apr 2015
DR. RAVINDER SOOD Vs BALA DEVI
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0257
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions09 Apr 2015
GOUTAM DEBNATH Vs BIBHAS RANJAN BHATTACHARJEE
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0255
Carriage By Road Act, 2007, Section 8, Section 10, Section 9, Section 17 - Goods forwarding note - Liability of common carrier - Goods receipt - General res
Tribunals and Commissions09 Apr 2015
HDFC BANK & 2 ORS. Vs KESTO NASKAR
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0254
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction