Tribunals and Commissions07 Apr 2015Appeal dismissed
Srikishan And Company Vs UNION BANK OF INDIA
National Consumer Disputes Redressal Commission · 2015 2 CPR 620
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 416 of 1,389
Tribunals and Commissions07 Apr 2015Petition dismissed
UNION OF INDIA Vs R P Prajapati
National Consumer Disputes Redressal Commission · 2015 2 CPR 631
Tribunals and Commissions07 Apr 2015Petition dismissed
NAGAR PANCHAYAT, KAILARAS Vs Shivraj Singh Sikarvar
National Consumer Disputes Redressal Commission · 2015 2 CPR 629
Tribunals and Commissions07 Apr 2015Petition allowed
Idbi Bank Vs Aswani Kumar Srivastava
National Consumer Disputes Redressal Commission · 2015 2 CPR 626
Tribunals and Commissions07 Apr 2015Petition dismissed
Rajdeepsinh JaydeVsinh Zala Vs Bharatbhai L Doshi
National Consumer Disputes Redressal Commission · 2015 2 CPR 625
Tribunals and Commissions07 Apr 2015Petition allowed
TATA MOTORS LTD Vs Keshav Mani
National Consumer Disputes Redressal Commission · 2015 2 CPR 637
Tribunals and Commissions07 Apr 2015
UNITED INDIA INSURANCE CO LTD Vs SUNIL GUPTA
National Consumer Disputes Redressal Commission · 2015 2 CPR 635
Tribunals and Commissions06 Apr 2015Petition dismissed
Mukesh Kumar Shreya Vs ORIENTAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0236
Tribunals and Commissions06 Apr 2015
ANITA SHARMA Vs M P Housing Board
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0235
Tribunals and Commissions06 Apr 2015
Mange Singh Chauhan Vs New India Assrance Company Ltd
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0234
Tribunals and Commissions06 Apr 2015
PUNJAB NATIONAL BANK Vs Bhagwati Saran Gupta
National Consumer Disputes Redressal Commission · 2015 2 CPR 609
Tribunals and Commissions06 Apr 2015
Kumaon Mandal Vikas Nigam Ltd Vs POORAN LAL
National Consumer Disputes Redressal Commission · 2015 2 CPR 601
Tribunals and Commissions06 Apr 2015
Uttar Pradesh Khadi Evam Village Industries Vs Shirsh Asthana
National Consumer Disputes Redressal Commission · 2015 2 CPR 603
Tribunals and Commissions06 Apr 2015
Francisco Xavier Rodrigous Vs Joseph Menezes
National Consumer Disputes Redressal Commission · 2015 2 CPR 598
Tribunals and Commissions06 Apr 2015Petition disposed
Speed Post Customer Care Centre Vs Niranjan Sahoo
National Consumer Disputes Redressal Commission · 2015 2 CPR 617
Tribunals and Commissions06 Apr 2015
Citizen Builers Vs Rameshwar Nath Anand
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0045
Tribunals and Commissions06 Apr 2015
NIRANJAN SAHOO Vs Manager, Speed Post Customer Care Centre
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0044
Tribunals and Commissions06 Apr 2015Petition allowed
UNITED INDIA INSURANCE CO LTD Vs Srilal Meena
National Consumer Disputes Redressal Commission · 2015 2 CPR 596
Tribunals and Commissions06 Apr 2015Petition dismissed
Sawai Madhopur Central Co -Operative Bank Ltd Vs SHANTI DEVI
National Consumer Disputes Redressal Commission · 2015 2 CPR 616
Tribunals and Commissions06 Apr 2015Petition dismissed
D J De Souza Vs Champaneria
National Consumer Disputes Redressal Commission · 2015 2 CPR 614