Tribunals and Commissions31 Mar 2015Petition dismissed
Kurra Maroni Vs Bajaj Allianz Insurance Limited
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0093
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 418 of 1,389
Tribunals and Commissions31 Mar 2015Petition dismissed
Gompa Appalakonda Vs BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0092
Tribunals and Commissions31 Mar 2015
Mukhtar Aalam Vs Chet Ram Rotha
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0091
Tribunals and Commissions31 Mar 2015Petition dismissed
LIC HOUSING FINANCE LTD Vs G Mallesham S/O Late Anjaiah
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0090
Tribunals and Commissions31 Mar 2015
RAJENDER SINGH Vs L I C Housing Finance Limited
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0089
Tribunals and Commissions31 Mar 2015Appeal dismissed
KAILASH KAUR Vs CHIEF ADMINISTRATOR, PUDA
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0088
Tribunals and Commissions31 Mar 2015
K C Textiles Ltd Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0087
Tribunals and Commissions30 Mar 2015
LUDHIANA IMPROVEMENT TRUST Vs S Ranjit Singh
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0101
Tribunals and Commissions30 Mar 2015
Bhola Plastic Industries Pvt Ltd Vs Orientalinsurance Co Ltd
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0100
Tribunals and Commissions30 Mar 2015Petition dismissed
Sonu Rathee Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0099
Tribunals and Commissions30 Mar 2015Petition dismissed
Karnataka Agro Seeds Vs Samadhan Sukhdeo Wagh
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0098
Tribunals and Commissions30 Mar 2015
LUDHIANA IMPROVEMENT TRUST Vs S Harmanjit Singh
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0097
Tribunals and Commissions30 Mar 2015
LUDHIANA IMPROVEMENT TRUST Vs Sakinder Kaur
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0096
Tribunals and Commissions30 Mar 2015
EMAAR MGF LAND LIMITED & ANR. Vs AMIT PURI
National Consumer Disputes Redressal Commission · 2015 2 CPJ 568
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions27 Mar 2015
R P Pushkar Vs GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0154
Tribunals and Commissions27 Mar 2015
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs SUMITRA DEVI
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0153
Tribunals and Commissions27 Mar 2015
M P HOUSING BOARD Vs Radha Mohan Sharma
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0103
Tribunals and Commissions27 Mar 2015
M P HOUSING BOARD Vs MAHENDRA PAL SINGH
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0102
Tribunals and Commissions27 Mar 2015Petition dismissed
SUPERINTENDENT OF POST OFFICES Vs Navin Kumar Singh
National Consumer Disputes Redressal Commission · 2015 2 CPR 311
Tribunals and Commissions26 Mar 2015
Sudarshan Kumar Sehgal Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0114