Tribunals and Commissions28 Apr 2015Petition dismissed
MAHALAKSHMI ENTERPRISES Vs Managing Director, Bihar State Schedule Caste Cooperative Development Corpn
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0212
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 407 of 1,389
Tribunals and Commissions28 Apr 2015 Petitions dismissed.
Fortune Hybrid Seeds Ltd Vs Bommala Pedda Swamy , Bonathu Bhadru
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0208
Tribunals and Commissions28 Apr 2015 Petition dismissed
Navneet Sama Vs Tranz Canz Overseas Services Pvt Ltd
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0207
Tribunals and Commissions28 Apr 2015
Prakash Singh S/O Sachchidanand Singh Vs Lalita
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0206
Tribunals and Commissions28 Apr 2015Consumer Complaint allowed
Elel Hotels And Investments Ltd Vs ORIENTAL INSURANCE CO
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0204
Tribunals and Commissions28 Apr 2015Consumer complaint dismissed
PATEL ENGINEERING LIMITED Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0203
Tribunals and Commissions28 Apr 2015 Consumer complaint allowed.
Deepti Singh Vs Director Deptt Of Tourism Park
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0201
Tribunals and Commissions28 Apr 2015
GEETA DEVI Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0129
Tribunals and Commissions27 Apr 2015
RAJASTHAN HOUSING BOARD Vs VINAY KUMAR GOYAL
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0249
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions27 Apr 2015
M/S. PIONEER MOTORS, EM PEE MOTORS Vs AMARDEEP SINGH DHARNI & ANR.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 111
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions27 Apr 2015Revision Petition dismissed
Ved Prakash Rekhan Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0211
Tribunals and Commissions27 Apr 2015Petition disposed of.
Action Construction Equipment Ltd Vs Tapesh Dev
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0210
Tribunals and Commissions27 Apr 2015Petition Partly allowed.
STATE BANK OF INDIA Vs Ram Sagar Rai
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0209
Tribunals and Commissions27 Apr 2015
RAJASTHAN HOUSING BOARD Vs Vinay Kumar Goyal
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0197
Tribunals and Commissions27 Apr 2015
Tulshiram Dadu Thorat Vs Bappanada Narshimhan
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0196
Tribunals and Commissions27 Apr 2015
Future General India Insurance Co Ltd Vs Gulli Devi
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0195
Tribunals and Commissions27 Apr 2015
Indus Motor Co Pvt Ltd Vs Aneesh S
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0193
Tribunals and Commissions24 Apr 2015Revision Petition allowed.
NATIONAL INSURANCE COMPANY LTD Vs NOOR ALI
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0198
Tribunals and Commissions24 Apr 2015
Bsl Ltd Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0158
Tribunals and Commissions24 Apr 2015Appeal Dismissed
Vatsala Rajan Vaidya Vs Aj Homes S V Builders
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0157