Tribunals and Commissions26 Jun 2015
Magrath Property Developer Vs A.S. Veeranna
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0002
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 394 of 1,389
Tribunals and Commissions26 Jun 2015
Navyuvak Gramoudyog Vikas Samiti Vs Oriental Insurance Co. Ltd. and Ors.
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0001
Tribunals and Commissions25 Jun 2015
M/S. PRIMOS BUILDERS Vs ANANT SHRIPAD KAMAT
National Consumer Disputes Redressal Commission · 2015 3 CPJ 222
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions25 Jun 2015
ARVIND KUMAR Vs Greater Noida Industrial Development Authority And Ors.
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0005
Tribunals and Commissions24 Jun 2015
BRAJA KISHORE SAHOO Vs LIC OF INDIA
National Consumer Disputes Redressal Commission · 2015 3 CPJ 224
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions23 Jun 2015
RAKESH KUMAR Vs RELIANCE GENERAL INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2015 3 CPJ 229
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions23 Jun 2015
Aig Home Finance India Ltd. And Ors. Vs Rangamma M.C.
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0004
Tribunals and Commissions19 Jun 2015
The Sub -Division Engineer (LAndB) Vs M. Sambasiva Rao
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0003
Tribunals and Commissions16 Jun 2015
LIC OF INDIA Vs SMT. SWAGATA SHAH
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0065
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions15 Jun 2015
PATRICIA ROBERTS & ANR. Vs M/S. WIBRO CONSTRUCTION
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0062
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions12 Jun 2015
NATIONAL INSURANCE CO. LTD. Vs SUSHIL JAIN
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0010
Tribunals and Commissions12 Jun 2015
UNITED INDIA INSURANCE CO. LTD. Vs Ramesh Chandra Ajay Kumar And Ors.
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0009
Tribunals and Commissions12 Jun 2015Disposed off
Station Superintendent And Ors. Vs Surender Bhola And Ors.
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0008
Tribunals and Commissions12 Jun 2015
M. Devappa Kanchan Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0007
Tribunals and Commissions12 Jun 2015
ORIENTAL INSURANCE CO. LTD. Vs K. Prakashchand And Ors.
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0006
Tribunals and Commissions10 Jun 2015
Hariyali Kissan Bazaar And Ors. Vs AKBAR KHAN
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0015
Tribunals and Commissions10 Jun 2015Petition disposed
TATA MOTORS LTD Vs D K Kapoor
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0014
Tribunals and Commissions10 Jun 2015
Hariyali Kissan Bazaar Vs ISHAK KHAN
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0013
Tribunals and Commissions08 Jun 2015Complaints allowed.
Shri SATISH KUMAR PANDEY & ANR., Vs M/s UNITECH LTD.,
National Consumer Disputes Redressal Commission · 2015 3 CPJ 440
Arbitration and Conciliation Act, 1996, Section 8 - Power to refer parties to arbitration where there is an arbitration agreementConsumer Protection Act, 1986, Section 3,
Tribunals and Commissions08 Jun 2015
Essar Oil Ltd. And Ors. Vs Sunita Rani And Ors.
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0041