Tribunals and Commissions01 Jul 2015
Vs UNITED INDIA INSURANCE CO. LTD. & 2 ORS
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0117
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 392 of 1,389
Tribunals and Commissions01 Jul 2015
NARENDER KUMAR S. JAIN Vs ASHOK D. ADHYAPAK
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0108
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions01 Jul 2015
NEW INDIA ASSURANCE CO. LTD Vs B.Y. SRIKANTA
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0107
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions01 Jul 2015
NEW INDIA INSURANCE CO. LTD Vs HINDUSTAN PETROLEUM CO. & ORS
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0106
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions01 Jul 2015
GEETA PREM TELWANI Vs VINOD RAI RAWAL
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0088
Consumer Protection Act, 1986, Section 21 (b) - Jurisdiction of the National Commission
Tribunals and Commissions01 Jul 2015
KUONI TRAVEL (INDIA) P. LTD. Vs PARESH RAMJIBHAI PATEL & 2 ORS
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0077
Tribunals and Commissions01 Jul 2015
KANHAIYALAL RAWAT Vs DEALER ANGAD TRACTOR
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0076
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions01 Jul 2015
LIC HOUSING FINANCE LTD Vs DR. SHIVAKUMARASWAMY & SMT. PREMA SUDHA
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0074
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions01 Jul 2015
MANAGING DIRECTOR, PHI SEEDS LTD. & ANR Vs SUBRAMANYA & ANR
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0072
Consumer Protection Act, 1986, Section 2(1)(o), Section 2(1)(d)(i) - Definitions - DefinitionsSeeds Act, 1966, Section 5 - Power to notify kinds or var
Tribunals and Commissions01 Jul 2015
ORIENTAL INSURANCE CO. LTD. Vs DIVAKAR
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0071
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions01 Jul 2015
M/S. D. CUBE CONSTRUCTIONS (P) LTD. Vs V.M. RAVINDRA & ORS.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 437
Consumer Protection Act, 1986, Section 26 - Dismissal of frivolous or vexatious complaints
Tribunals and Commissions01 Jul 2015Consumer complaint allowed
Padmavathy Venkatesh Vs Oriental Insurance Company Ltd. And Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0058
Tribunals and Commissions01 Jul 2015Consumer dismissed
The Kolar District Co -Operative Milk Producers Societies Union Ltd. Vs Canara Bank and Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0057
Tribunals and Commissions01 Jul 2015Disposed off
Jalandhar Improvement Trust And Ors. Vs Munish Dev Sharma
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0056
Tribunals and Commissions01 Jul 2015
DCM LIMITED Vs Major R D Gaind
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0055
Tribunals and Commissions01 Jul 2015
Worldwide Immigration Consultancy Services Ltd. And Ors. Vs Ranjodh Singh And Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0052
Tribunals and Commissions01 Jul 2015
M.P. State Minor Forest Produce Trading And Development Co -Op. Fed. Ltd. Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0051
Tribunals and Commissions01 Jul 2015
Maa Annapurna Transport Agency Pvt. Ltd. And Ors. Vs Krishna Spices Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0049
Tribunals and Commissions01 Jul 2015
D.C.M. LTD. Vs GIRISH CHANDRA
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0048
Tribunals and Commissions01 Jul 2015
H Kishie Singh And Another Vs Unitech Limited And Another
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0019