Tribunals and Commissions06 Jul 2015
Fiitjee Ltd. Vs Varjeet Walia
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0021
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 391 of 1,389
Tribunals and Commissions03 Jul 2015
JAIPUR VIDYUT VITRAN NIGAM LTD Vs M/S. HARI OM CHEMICALS
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0080
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions03 Jul 2015
KAILASH SHARMA Vs CHAIRMAN, ZEROX MODI CORPORATION LTD. & ORS
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0079
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions03 Jul 2015
Emaar Mgf Land Ltd. And Ors. Vs DYAL SINGH
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0042
Tribunals and Commissions02 Jul 2015
SARDAR SINGH RATAN SINGH ASWAL & ORS. Vs M/S. KOLBASWAMI CONSTRUCTION CO. & ANR
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0122
Limitation Act, 1963, Section 14, Section 14 - Exclusion of time of proceeding bona fide in court without jurisdiction - Exclusion of time of proceeding bona fide in court without jurisdiction
Tribunals and Commissions02 Jul 2015
N. BASKARAN Vs HOUSING DEVELOPMENT FINANCIAL CORPORATION LTD
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0109
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions02 Jul 2015
ORIENTAL INSURANCE CO. LTD Vs VARINDER SINGH & 2 ORS
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0104
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions02 Jul 2015
POST MASTER GENERAL Vs DIPAK BANERJEE & ANR
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0100
Consumer Protection Act, 1986, Section 3, Section 6, Section 48(c), Section 2(1)(g) - Act not in derogation of any other law - Objects of the Central Council
Tribunals and Commissions02 Jul 2015
PUNJAB NATIONAL BANK & ANR Vs POONAM MAHESHWARI
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0098
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions02 Jul 2015
ACTION CONSTRUCTION EQUIPMENT LTD Vs GEEGRAJ SINGH & ANR
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0096
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions02 Jul 2015
M/S ANSAL HOUSING & CONSTRUCTION LTD Vs M/S HIGH POINTS EXPEDITIONS & TOURS
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0093
Consumer Protection Act, 1986, Section 19(b), Section 2(1)(g) - Appeals - Definitions
Tribunals and Commissions02 Jul 2015
BHANU RAJKHOWA KONWAR Vs SATYENDRA MOHAN DASTIDAR, DIRECTOR & 2 ORS
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0091
Consumer Protection Act, 1986, Section 12 - Manner in which complaint shall be made.
Tribunals and Commissions02 Jul 2015
JAIPUR VIDYUT VITRAN NIGAM LIMITED & ORS Vs NARAYAN DUTT
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0081
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions02 Jul 2015
LOVE KUMAR SHARMA Vs
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0075
Consumer Protection Act, 1986, Section (2)(1)(g)
Tribunals and Commissions02 Jul 2015
SOPHY THOMAS & ANR. Vs INDUS MOTORS CO. PVT. LTD. & ORS.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 389
Tribunals and Commissions02 Jul 2015
Techno Ceramics Inc. And Ors. Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0054
Tribunals and Commissions02 Jul 2015
C.E.R.S. And Ors. Vs Taj Mahal Hotel And Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0053
Tribunals and Commissions02 Jul 2015
Heena Jain And Ors. Vs Oriental Insurance Co. Ltd. and Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0050
Tribunals and Commissions02 Jul 2015
NATIONAL INSURANCE CO. LTD. Vs Shilpa Cloth House
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0043
Tribunals and Commissions02 Jul 2015
Alka Srivastava And Ors. Vs Base Hospital Delhi Cantt. And Ors.
National Consumer Disputes Redressal Commission · 2016 1 ALD 24