Tribunals and Commissions16 Jul 2015
CEMENT CORPORATION OF INDIA Vs ICICI LOMBARD GENERAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0034
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 389 of 1,389
Tribunals and Commissions15 Jul 2015
DELHI DEVELOPMENT AUTHORITY Vs SUDERSHAN BHARIJA
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0070
Tribunals and Commissions15 Jul 2015Appeal Dismissed
Kumari Mahua Daripa Vs Aniruddha Ghorai
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0036
Tribunals and Commissions14 Jul 2015Petition Dismissed
RELIANCE GENERAL INSURANCE CO. LTD. Vs Anish Sebastian
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0035
Tribunals and Commissions13 Jul 2015
MS. KAMANI SHARMA & ORS Vs DR. ANIL NADIR & ORS
National Consumer Disputes Redressal Commission · 2016 1 ALD 1
Tribunals and Commissions13 Jul 2015
RANIBALA & ANR Vs DR. SATYAPRAKASH BANSAL
National Consumer Disputes Redressal Commission · 2016 1 ALD 5
Tribunals and Commissions13 Jul 2015Petition Allowed
Atul Parashar Vs Arun Kumar And Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0031
Tribunals and Commissions13 Jul 2015Appeal Dismissed
Da Vincy Constructions And Ors. Vs Rose Mar Apartment Co -Op. Housing Society Limited
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0030
Tribunals and Commissions13 Jul 2015
Kone Elevator India (P) Ltd. Vs Saket Medical And Research Centre (Pvt.) Ltd.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0028
Tribunals and Commissions10 Jul 2015
INDIABULLS HOUSING FINANCE LIMITED Vs RITESH NIRANJANBHAI SONI & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 355
Negotiable Instruments Act, 1881, Section 138 - Dishonour of cheque for insufficiency, etc., of funds in the account
Tribunals and Commissions10 Jul 2015
Swo -India Ltd. Vs Raj Associates And Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0027
Tribunals and Commissions10 Jul 2015Application Dismissed
GUJARAT HOUSING BOARD Vs Consumer Education And Research Society And Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0025
Tribunals and Commissions10 Jul 2015Appeal Dismissed
Hamosons Exports Pvt. Ltd. Vs SINGAPORE AIRLINES LTD.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0024
Tribunals and Commissions09 Jul 2015Petition Dismissed
The Post Master, Post Office Krishna Nagar Vs SHAHNAZ KHAN
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0044
Tribunals and Commissions09 Jul 2015
Dilip Vasantrao Kadam Vs Anil Baburao Acharekar
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0026
Tribunals and Commissions09 Jul 2015Petition Dismissed
ORIENTAL INSURANCE CO. LTD. Vs ASHOK KUMAR
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0020
Tribunals and Commissions08 Jul 2015Appeal Dismissed
Pradeep Bhupendrabhai Desai Vs Honkong And Shanghai Banking Corporation Ltd. And Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0045
Tribunals and Commissions07 Jul 2015
DR. ABUL HOSSAIN Vs MAMUDA BIBI
National Consumer Disputes Redressal Commission · 2016 1 ALD 31
Tribunals and Commissions07 Jul 2015
DR. ANIL KUMAR MITTAL Vs SMT. NEELAM GUPTA & ORS
National Consumer Disputes Redressal Commission · 2016 1 ALD 33
Tribunals and Commissions07 Jul 2015
SUBRATA DAS Vs DR. UTPAL CHATTERJEE & 2 ORS
National Consumer Disputes Redressal Commission · 2016 1 ALD 30