Tribunals and Commissions30 Jul 2015Petition dismissed
AMAR TRACTOR Vs ASHOK PRAHLADRAO PATIL & ANR ; AMAR TRACTOR PRIVATE LTD
National Consumer Disputes Redressal Commission · 2016 1 CPJ 357
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 387 of 1,389
Tribunals and Commissions29 Jul 2015
SUBODH NIGAM (DEAD) THORUGH LRS Vs MARUTI UDYOG LTD.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 249
Consumer Protection Act, 1986, Section 21 (b) - Jurisdiction of the National Commission
Tribunals and Commissions29 Jul 2015
VISHNU LAXMAN SURVE Vs VANDANA MANOHAR DICHOLKAR & ORS ; SHASHIKANT UMAKANT MALVEE; LOKPRIYA HOUSING DEVELOPMENT PVT LTD ; RAVINDRA TARACHAND MALVE
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0065
Tribunals and Commissions29 Jul 2015Petition allowed
RAJASTHAN HOUSING BOARD & ANR Vs GYAN SINGH; RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0064
Tribunals and Commissions28 Jul 2015
UNITED INDIA INSURANCE CO. LTD Vs VIKAS SAHAKARI BANK LTD
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0115
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions28 Jul 2015
JAGSON PAL PHARMACEUTICAL LTD. Vs A. SELVAN & ORS
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0082
Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission
Tribunals and Commissions28 Jul 2015
NEW INDIA ASSURANCE CO. LTD. Vs SURESH GARG
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0023
Tribunals and Commissions27 Jul 2015
SATISH KUMAR Vs ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. & 2 ORS
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0121
Indian Penal Code, 1860, Section 379 - Punishment for theft
Tribunals and Commissions27 Jul 2015
RAJASTHAN HOUSING BOARD & 2 ORS Vs PURAN SINGH CHAUHAN
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0097
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions27 Jul 2015
HIMACHAL GRAMIN BANK & ANR Vs M/S. AJUDHIA DASS & SONS KASBA BAZAR
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0084
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions27 Jul 2015
KAILASH THAKUR Vs M/S. BHIRACHI COMPUTERS
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0078
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions24 Jul 2015
RELIANCE GENERAL INSURANCE COMPANY LTD. & 2 ORS Vs NATIONAL ALUMINIUM COMPANY LTD
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0123
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions24 Jul 2015
SYNDICATE BANK Vs S.L. KUKREJA & ANR
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0120
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions24 Jul 2015
ANIL KUMAR TARACHAND JAIN & 2 ORS. Vs M/S. SWAN MILLS LTD
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0095
Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission
Tribunals and Commissions23 Jul 2015
VISHWAS SANTOSH MALVANKAR & ANR Vs SANTOSH ATMARAM KALE & ANR.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0113
Code of Criminal Procedure, 1973, Section 313, Section 251 - Power to examine the accused - Substance of accusation to be statedConsumer Protection Act, 1986,
Tribunals and Commissions23 Jul 2015
M/S. WESTERN AGRI SEEDS PVT. LTD. & ORS Vs K. MURALIDHAR REDDY & ORS
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0112
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions23 Jul 2015
MULTI SUPER SPECIALITY DENTAL HOSPITAL & ANR. Vs B. KRISHNAMURTHY
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0111
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions23 Jul 2015
ORIENTAL INSURANCE CO. LTD. Vs SMT. SALOCHANA SHARMA
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0101
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions23 Jul 2015
FIITJEE LTD Vs SAJJAN KUMAR GUPTA
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0087
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions23 Jul 2015
GURBAX SINGH BAINS Vs PEARLS INFRASTRUCTURE PROJECTS LIMITED & ANR
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0086
Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission