Tribunals and Commissions12 Aug 2015Petition disposed
FORD INDIA (P) LTD Vs J SANTHANA RAJKUMAR & ORS ; FORD SERVICES; CHENNAI FORD
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0033
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 385 of 1,389
Tribunals and Commissions11 Aug 2015Petition dismissed
GYANI S/O INDAL Vs JILA SAHAKARI KRISHI & GRAMEEN VIKAS BANK LTD
National Consumer Disputes Redressal Commission · 2016 1 CPJ 155
Tribunals and Commissions11 Aug 2015
SATINDER PAL SINGH BAWA & ANR; KAWALJEET BAWA Vs SAHARA INDIA COMMERCIAL CO LTD
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0039
Tribunals and Commissions11 Aug 2015Complaint dismissed
CONSULTING ENGINEERING SERVICES INDIA PVT LTD Vs ORIENTAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0038
Tribunals and Commissions11 Aug 2015
SAHARA GRACE CONSUMERS GRIEVANCE ASSOCITION Vs SAHARA INDIA COMMERCIAL CO LTD
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0037
Tribunals and Commissions11 Aug 2015Petition Dismissed
General Manager, Agriculture And Rural Development Cooperative Bank Vs Savitri Shyam
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0011
Tribunals and Commissions10 Aug 2015Petition allowed
K PATRA Vs GHANASHYAM DAS (RUIDAS) & ANR ; LIFE MEDICAL STORE
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0044
Tribunals and Commissions10 Aug 2015Petition dismissed
KAMLESH W/O L D SAINI Vs DIRECTOR, DISTANCE EDUCATION JNR & ORS
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0042
Tribunals and Commissions10 Aug 2015Petition dismissed
NARANG COLD STORAGE & ORS Vs UHBVNL
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0041
Tribunals and Commissions10 Aug 2015Petition Dismissed
Mukhthyar Singh Vs Kasturi Devi Munshi Lal
National Consumer Disputes Redressal Commission · 2016 1 CPJ 70 : 2016 2 ALD 19
Tribunals and Commissions07 Aug 2015
MANAGER, SAINT FRANCIS HOSPITAL Vs KAMLA & ANR
National Consumer Disputes Redressal Commission · 2016 1 ALD 7
Consumer Protection Act, 1986, Section 16(1)(1B)(i) - Composition of the State Commission
Tribunals and Commissions07 Aug 2015
SHIVsHANKAR SINGH Vs VINOD KUMAR JAISWAL & 3 ORS
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0076
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions07 Aug 2015
LIBORD FINANCE LTD Vs SHIV SAI CONSTRUCTIONS & ORS
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0045
Tribunals and Commissions07 Aug 2015
KANHA TRADING CO AND ORS Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2016 1 CPJ 83
Tribunals and Commissions07 Aug 2015Petition Allowed
Department Of Post And Ors. Vs HANUMAN PRASAD
National Consumer Disputes Redressal Commission · 2016 1 CPJ 243
Tribunals and Commissions07 Aug 2015Petition Allowed
Hdfc Bank And Ors. Vs Shashikant And Ors.
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0005
Tribunals and Commissions07 Aug 2015Petition Allowed
Modern Petrofils A Unit Of Modern Syntex I Ltd. Vs New India Assurance Co. Ltd. and Ors.
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0004
Tribunals and Commissions07 Aug 2015Petition Dismissed
Cholamandalam Investment And Finance Ltd. Vs AMRIK SINGH
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0003
Tribunals and Commissions06 Aug 2015Petition Allowed
LIC OF INDIA & ANR ; BRANCH MANAGER Vs MANIKAPPA N BHANDARI
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0049
Tribunals and Commissions05 Aug 2015Revision allowed
NEW INDIA ASSURACE CO LTD Vs NIRMLA DEVI & ANR ; SWARAJ MAZDA LTD; KAMLESH DEVI
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0048