CourtKutchehry.com

COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 384 of 1,389

Tribunals and Commissions18 Aug 2015

MAHESH KUMAR Vs MANAGER, MG MOTOR

National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0060

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Read judgment
Tribunals and Commissions17 Aug 2015

HARVINDER SINGH Vs SIR GANGA RAM HOSPITAL & 5 ORS

National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0080

Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission
Read judgment
Tribunals and Commissions17 Aug 2015

SUKHDEV SINGH NAGPAL Vs HDFC BANK LIMITED & ANR

National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0073

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Read judgment
Tribunals and Commissions17 Aug 2015

MANSI GUPTA Vs UNIT TRUST OF INDIA (UTI)

National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0058

Consumer Protection Act, 1986, Section 11, Section 12, Section 21(b) - Jurisdiction of the District Forum - Manner in which complaint shall be made. - Jurisdiction of the Nat
Read judgment