Tribunals and Commissions01 Sept 2015
Jyoti Devi Vs Suket Hospital And Ors.
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0017
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 382 of 1,389
Tribunals and Commissions01 Sept 2015Disposed off
UNITED INDIA INSURANCE CO. LTD. Vs Purshotam Lal And Ors.
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0014
Tribunals and Commissions31 Aug 2015Petition Dismissed
UNITED INDIA INSURANCE CO. LTD. Vs Naresh Bedi
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0029
Tribunals and Commissions31 Aug 2015
Rajan Joshi Vs Harsh Kakkar
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0022
Tribunals and Commissions31 Aug 2015Petition Allowed
Hdfc Egro General Insurance Co. Ltd. Vs BALRAJ SINGH
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0021
Tribunals and Commissions31 Aug 2015Petition Partly Allowed
Mahindra Holidays And Resorts India Limited Vs Hemant Kumar M. Wadekar
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0020
Tribunals and Commissions28 Aug 2015
M/S. ALIENS DEVELOPERS (P) LTD. & 2 ORS. Vs KATAKAM SRINIVASA RAO & ANR.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 286
Tribunals and Commissions28 Aug 2015Petition Dismissed
Vinayak Ransingh And Ors. Vs Kamlakar Krishna Holkar And Ors.
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0023
Tribunals and Commissions28 Aug 2015
KIRAN SINHA Vs A.K. Vishwakarma And Ors.
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0014
Tribunals and Commissions27 Aug 2015Appeal Partly Allowed
Aliens Developers (P) Ltd. And Ors. Vs Prasanth Kumar Varanasi And Ors.
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0024
Tribunals and Commissions27 Aug 2015Petition Partly Allowed
The Oriental Insurance Co. Ltd. Vs Nita Industries
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0019
Tribunals and Commissions26 Aug 2015Disposed off
Nirmala Devi Gupta Vs Dlf Universal Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0027
Tribunals and Commissions26 Aug 2015
Aman Saraogi Vs National Insurance Co. Ltd. and Ors.
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0018
Tribunals and Commissions26 Aug 2015
Plastolene Polymers Pvt. Ltd. Vs Icici Lombard General Insurance Company Ltd. And Ors.
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0015
Tribunals and Commissions25 Aug 2015
KARNATAKA STATE FINANCAL Vs H.S.K.M. CHISTI
National Consumer Disputes Redressal Commission · 2016 1 CPJ 174
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions25 Aug 2015Appeal Allowed
Gupta Polyster Pvt. Ltd. Vs National Insurance Company Ltd. and Ors.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 1
Tribunals and Commissions25 Aug 2015
VIKAS SINGH Vs B.M.W. India Private Limited
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0016
Tribunals and Commissions24 Aug 2015Appeal Allowed
Sulekha And Ors. Vs S. Jayan And Ors.
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0025
Tribunals and Commissions21 Aug 2015
REGIONAL PROVIDENT FUND COMMISSIONER (KERALA) Vs R. PORNAM & ANR.
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0078
Consumer Protection Act, 1986, Section 24-A
Tribunals and Commissions21 Aug 2015
S.B. NAVEEN KUMAR Vs RELIANCE CAPITAL LTD. & ANR
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0077
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction