Tribunals and Commissions09 Sept 2015Petition allowed
UNDERWRITING DEPARTMENT BAJAJ ALLIANZ LIFE INSURANCE COMPANY LTD & ANR Vs PRIYANK PATIL
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0035
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 381 of 1,389
Tribunals and Commissions09 Sept 2015Revision allowed
PYARI DEVI Vs LIC OF INDIA
National Consumer Disputes Redressal Commission · 2016 1 CPJ 81
Tribunals and Commissions09 Sept 2015Petition dismissed
KERALA STATE ELECTRICITY BOARD & ANR Vs YESU ADIMANADAR (NOW DEAD); A Y JAYARAJ
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0033
Tribunals and Commissions09 Sept 2015
BAID MOTORS PVT LTD Vs BANWARI LAL PUNIA
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0032
Tribunals and Commissions08 Sept 2015Petition Allowed
Rajasthan Housing Board And Ors. Vs Brijmohan Sharma And Ors.
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0013
Tribunals and Commissions08 Sept 2015Petition Dismissed
ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. Vs Abhay Rishi
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0012
Tribunals and Commissions08 Sept 2015Petition Dismissed
SANJAY SINGH Vs Baby Chandna And Ors.
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0010
Tribunals and Commissions08 Sept 2015Appeal Allowed
Coca -Cola India Pvt. Ltd. Vs Sachidanandan G. And Ors.
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0009
Tribunals and Commissions07 Sept 2015
VINOD KUMAR KOCHHAR & ANR. Vs M/S. EARTH INFRASTRUCTURE LTD. & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 183
Consumer Protection Act, 1986, Section 13 - Procedure on admission of complaint
Tribunals and Commissions07 Sept 2015Petition Dismissed
STATE BANK OF INDIA Vs Shoba Mohan
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0011
Tribunals and Commissions03 Sept 2015
Torrent Power Ltd. Vs Subhash N. Shah And Ors.
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0016
Tribunals and Commissions03 Sept 2015
Baby Apoorva Rai Vs New India Assurance Co. Ltd. and Ors.
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0015
Tribunals and Commissions02 Sept 2015Petition dismissed
A RAMKRISHAN Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0040
Tribunals and Commissions02 Sept 2015Petition Dismissed
RUDRESH Vs Srinivas V. And Ors.
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0018
Tribunals and Commissions01 Sept 2015
RAJ HOSPITAL & RESEARCH CENTRE & ANR Vs MAHESH PRASAD VARMA & ANR.
National Consumer Disputes Redressal Commission · 2015 39 RCR(Civ) 136 : 2015 4 CPR 306 : 2016 2 CPJ 183 : 2016 3 ALD 17 : 2017 2 AllMR 72
Tribunals and Commissions01 Sept 2015
THE GURGAON CENTRAL COOP. BANK LTD. Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 509
Tribunals and Commissions01 Sept 2015
ORIENTAL INSURANCE CO. LTD. Vs M/S. PAVAN ENTERPRISES & ANR.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 503
Tribunals and Commissions01 Sept 2015Complaint dismissed
SURESH KUMAR & ANR Vs K G MARWAH & ANR
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0043
Tribunals and Commissions01 Sept 2015Revision allowed
TATA AIG GENERAL INSURANCE CO LTD Vs RANBIR SINGH & ANR
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0042
Tribunals and Commissions01 Sept 2015Petition dismissed
NATIONAL INSURANCE CO LTD Vs HARCHARAN SINGH & ORS
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0041