Tribunals and Commissions15 Sept 2015Complaint dismissed
RASHAL KANWAR & ORS Vs GANGA RAM HOSPITAL & ORS
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0019
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 380 of 1,389
Tribunals and Commissions15 Sept 2015
Kishore Kumar Kochar Vs STATE BANK OF BIKANER AND JAIPUR
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0004
Tribunals and Commissions15 Sept 2015Petition Dismissed
Ajoy Dutta And Ors. Vs Dipankar Sarkar And Ors.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 297
Tribunals and Commissions14 Sept 2015
SRI MAHABALESHWAR CO-OPERATIVE BANK LTD. Vs SRI VIJAY KUMAR ESHWAR PADUVANI
National Consumer Disputes Redressal Commission · 2016 1 CPJ 292
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions14 Sept 2015Appeal Allowed
H.U.D.A. Vs Harinder Walia
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0005
Tribunals and Commissions11 Sept 2015Complaint dismissed
EAST INDIA COTTON MANUFACTURING CO LTD Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2016 1 CPJ 72
Tribunals and Commissions11 Sept 2015Petition dismissed
RAHUL FURNITURE HOUSE Vs NEW INDIA ASSURANCE CO LTD AND ORS
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0026
Tribunals and Commissions11 Sept 2015Complaint allowed
R K INDUSTRIES Vs NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0025
Tribunals and Commissions11 Sept 2015Petition Allowed
SUNNY AND ORS Vs RAJESH TRIPATHI
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0024
Tribunals and Commissions11 Sept 2015Complaint dismissed
JANSATTA SAHKARI AWAS SAMITI LTD AND ORS Vs KONE ELEVATORS INDIA PVT LTD
National Consumer Disputes Redressal Commission · 2016 1 CPJ 190
Tribunals and Commissions10 Sept 2015
DEVENDRA KUMAR Vs UP AWAS AND VIKAS PARISHAD
National Consumer Disputes Redressal Commission · 2016 1 CPJ 188
Consumer Protection Act, 1986, Section 24(a) - Finality of orders
Tribunals and Commissions10 Sept 2015Revision allowed
UNITED INDIA INSURANCE CO LTD Vs DELHI DHULIA ROAD CARRIER
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0031
Tribunals and Commissions10 Sept 2015Application disposed
SANTOSH DEVI GUPTA Vs L I C OF INDAI & ANR
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0030
Tribunals and Commissions10 Sept 2015Petition allowed
STATE BANK OF BIKANER & JAIPUR & ANR Vs MOHAN LAL WADHWANI
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0029
Tribunals and Commissions10 Sept 2015 Complaint Dismissed
GURDEEP SINGH H PURUSWANI Vs RUNWAL CONSTRUCTIONS
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0028
Tribunals and Commissions10 Sept 2015Appeal Dismissed
SANTOSH DEVI GUPTA Vs L.I.C. Of India And Ors.
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0008
Tribunals and Commissions09 Sept 2015Petition disposed
NEW INDIA ASSURANCE CO LTD Vs RANI TIWARI & ORS
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0039
Tribunals and Commissions09 Sept 2015Petition dismissed
DILRAJ SINGH Vs LIFE INSURANCE CORPORATION OF INDIA & ANR
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0038
Tribunals and Commissions09 Sept 2015Appeal Allowed
NATIONAL STOCK EXCHANGE OF INDIA LTD Vs MARIA FERNANDES & ORS
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0037
Tribunals and Commissions09 Sept 2015Petition dismissed
BRITANNIA INDUSTRIES LTD Vs STATE OF WEST BENGAL
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0036