COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 378 of 1,389

Tribunals and Commissions06 Oct 2015

DR. PANKAJ Vs TAYTYA

National Consumer Disputes Redressal Commission · 2016 2 ALD 17

Maharashtra Medical Council Act, 1965, Section 20 - Maintenance of register
Tribunals and Commissions05 Oct 2015

LIC OF INDIA Vs MOTIA RANI

National Consumer Disputes Redressal Commission · 2016 1 CPJ 516

Constitution of India, Article 226 - Power of High Courts to Issue certain writs