Tribunals and Commissions27 Nov 2015
SANJAY PANCHAL Vs INDUBHAI PAREKH MEMORIAL HOSPITAL &ANR.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 499 : 2016 2 ALD 29
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 376 of 1,389
Tribunals and Commissions27 Nov 2015
HOUSING BOARD HARYANA & ANR. Vs NARESH KUMAR
National Consumer Disputes Redressal Commission · 2016 1 CPJ 453
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions27 Nov 2015
BAJRANGLAL Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 497
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions26 Nov 2015
HUDA & ORS. Vs D.P. JAIN
National Consumer Disputes Redressal Commission · 2016 1 CPJ 260
Consumer Protection Act, 1986, Section 2(1) - Definitions
Tribunals and Commissions24 Nov 2015
FAQIR CHAND SIKRI Vs G.S. OBERIO (PRINCE)
National Consumer Disputes Redressal Commission · 2016 1 CPJ 463
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions24 Nov 2015
ANKUSH & ORS. Vs SUPERINRENDING ENGINEER
National Consumer Disputes Redressal Commission · 2016 1 CPJ 383
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions23 Nov 2015Dismissed
Spicejet Ltd. & 2 Ors Vs Dr. Atanu Ghosh
National Consumer Disputes Redressal Commission · (2015) 11 NCDRC CK 0042
Carriage by Air Act, 1972 — Section 11, 19Consumer Protection Act, 1986 — Section 22(2)(a)
Tribunals and Commissions23 Nov 2015
HYUNDAI MOTOR INDIA LIMITED Vs S.T. PATIL & ANR.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 401
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions19 Nov 2015
M/S. EGGRO PAPER MOULDS LTD Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 404
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions19 Nov 2015
ANDHRA PRADESH EASTERN POWER DISTRIBUTION CO. LTD. (APEPDCL) Vs JANNI SURAMMA & ORS.
National Consumer Disputes Redressal Commission · (2015) 11 NCDRC CK 0001
Code of Criminal Procedure, 1973, Section 174
Tribunals and Commissions18 Nov 2015
NIMS MEDICAL COLLEGE Vs HARSH MATHUR S/O SHRI H.P MATHUR
National Consumer Disputes Redressal Commission · (2015) 11 NCDRC CK 0041
Consumer Protection Act, 1986, Section 24A - Limitatioln period
Tribunals and Commissions18 Nov 2015
ST. DIVYAL THROUGH ITS PROP. TRINATH Vs UNITED INDIA INSURANCE CO. LTD. & ORS.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 389
Tribunals and Commissions17 Nov 2015
SECTOR 4 - A RESIDENTS WELFARE Vs U.P. AWAS VIKAS PARISHAD
National Consumer Disputes Redressal Commission · 2016 1 CPJ 392
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions16 Nov 2015
SMT.SUSHILA DEVI Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2016 1 CPJ 351
Tribunals and Commissions16 Nov 2015
SHARAD CHANDRA JAISWAL Vs BANK MANAGER, UNITED INDIA ASSURANCE
National Consumer Disputes Redressal Commission · 2016 1 CPJ 387
Motor Vehicles Act, 1939, Section 30 - Change of residence or place of business
Tribunals and Commissions03 Nov 2015
DR. JATINDER KUMAR Vs RATTAN LAL & 4 ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 7
Tribunals and Commissions03 Nov 2015
LUDHIANA IMPROVEMENT TRUST & ORS Vs HARWINDER KAUR KHANGURA & 4 ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 13
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions03 Nov 2015
NANDITA RAY Vs MAYTAS HILL COUNTY PVT. LTD. & ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 24
Tribunals and Commissions03 Nov 2015
M/S. SAMIA INTERNATIONAL BUILDERS (P) LTD Vs NEETA RANI
National Consumer Disputes Redressal Commission · 2016 1 CPR 19
Consumer Protection Act, 1986, Section 17, Section 12 - Jurisdiction of the State Commission - Manner in which complaint shall be made.
Tribunals and Commissions03 Nov 2015
M/S. STAR PACKAGING Vs INDIAN OIL CORPORATION LTD. &2 ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 15