Tribunals and Commissions03 Nov 2015
BHARAT AHUJA Vs M/S. METRO HEART INSTITUTE & ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 9
Consumer Protection Act, 1986, Section 21 (b) - Jurisdiction of the National Commission
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 377 of 1,389
Tribunals and Commissions03 Nov 2015
DANDU KRISHNA MURTHY RAJU Vs BRANCH MANAGER OF SRI RAM LIFE INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2016 1 CPR 5
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions02 Nov 2015
KAUSHALAYA KUNDAN PROGRESSIVE MEDICAL HOSPITAL Vs GLADA & 2 ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 36
Tribunals and Commissions02 Nov 2015
MANAGER, REGIONAL OFFICE, JOHN DEERE INDIA PRIVATE LIMITED Vs LAXMI NARAYAN PATEL & ANR
National Consumer Disputes Redressal Commission · 2016 1 CPR 38
Consumer Protection Act, 1986, Section 13(1)(c) - Procedure on admission of complaint
Tribunals and Commissions02 Nov 2015
DR. MOHIB HAMIDI Vs NAND KISHORE PRASAD & 4 ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 87
Tribunals and Commissions02 Nov 2015
JAMES PHILIP(Deceased) THROUGH LRs UNION BANK OF INDIA Vs DR. H. UNNI KRISHNAN & ANR.
National Consumer Disputes Redressal Commission · 2016 1 CPR 74
Tribunals and Commissions02 Nov 2015
JIND CENTRAL COOPERATIVE BANK LTD. Vs ASHOK KUMAR
National Consumer Disputes Redressal Commission · 2016 1 CPR 27
Tribunals and Commissions02 Nov 2015
DR. RAJENDRA PRASAD & ANR Vs TAMMISETTI VENKATA NARAYANA & ANR
National Consumer Disputes Redressal Commission · 2016 1 CPR 42
Tribunals and Commissions02 Nov 2015
SHREE GANESH METAL INDUSTRIES Vs ORIENTAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2016 1 CPR 81
Tribunals and Commissions02 Nov 2015
ANAND SHARMA Vs GHAZIABAD DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN GHAZIABAD
National Consumer Disputes Redressal Commission · 2016 1 CPR 32
Tribunals and Commissions02 Nov 2015
ATUL MAHESHWARI & 3 ORS Vs YAMUNA EXPRESSWAY INDUSTRIAL DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2016 1 CPR 90
Code of Civil Procedure, 1908, Order 1Rule 8 -Consumer Protection Act, 1986, Section 12(i)(c ), Section 13(vi) - Manner in which complai
Tribunals and Commissions02 Nov 2015
DARCL LOGISTICS LTD Vs ICICI LOMBARD GIC LTD. & 2 ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 29
Tribunals and Commissions02 Nov 2015
DHARANI Vs GOVERNMENT OF PUDUCHERRY & ANR
National Consumer Disputes Redressal Commission · 2016 1 CPR 33
Tribunals and Commissions30 Oct 2015
MAMTA & ANR Vs DIRECTOR, POSTAL SERVICE OFFICE & ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 94
National Savings Certificate (Vi Issue) Rules, 1981, Rule 26
Tribunals and Commissions30 Oct 2015
RCI INDIA PVT. LTD Vs Mrs. CHANDA SEN & ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 96
Tribunals and Commissions30 Oct 2015
SHIV POOJAN VERMA Vs
National Consumer Disputes Redressal Commission · 2016 1 CPR 92
Tribunals and Commissions30 Oct 2015
NEW INDIA ASSURANCE CO. LTD Vs ADOLF FERNANDES & ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 104
Tribunals and Commissions30 Oct 2015
MANAGER, ANDHRA PRAGATHI GRAMEENA BANK & ANR Vs SINGAM SIVA SANKAR REDDY & ANR
National Consumer Disputes Redressal Commission · 2016 1 CPR 100
Tribunals and Commissions30 Oct 2015
CHIEF MANAGER/AUTHORIZED OFFICER Vs G. MAHIMAIAH
National Consumer Disputes Redressal Commission · 2016 1 CPR 107
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002, Section 14, Section 18 - Chief Metropolitan Magistrate or District Magistrate to assist
Tribunals and Commissions20 Oct 2015
M/S. C. S. COMPANY & ORS. Vs K. VENUGOPAL & ANR.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 194
Constitution of India, Article 226 - Power of High Courts to Issue certain writs