Companies Act, 1956, Section 205C, Section 205C(2) - Establishment of Investor Education and Protection Fund. - Establishment of Investor Education and Protection Fund.C

Read judgment

Tribunals and Commissions22 Sept 2015Petition Allowed

H.P. Housing And Urban Development Authority Vs Arun Kapil

National Consumer Disputes Redressal Commission · 2016 1 CPJ 200

Read judgment

Tribunals and Commissions21 Sept 2015

ROYAL SUDARAM ALLIANCE INSURANCE CO. Vs A. BHAGYALAKSHMI & ANR.

National Consumer Disputes Redressal Commission · 2016 1 CPJ 414

Motor Vehicles Act, 1939, Section 92 A

Read judgment

Tribunals and Commissions21 Sept 2015

ASSISTANT ENGINEER, JD.V.V.N.L. (O&M) & ANR. Vs SHRIGANGANAGAR OIL MILL PVT. LTD

National Consumer Disputes Redressal Commission · 2016 1 CPJ 198

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

Read judgment

Tribunals and Commissions18 Sept 2015

NATIONAL INSURANCE CO. LTD. Vs SURESH KUMAR

National Consumer Disputes Redressal Commission · 2016 1 CPJ 205

Read judgment

Tribunals and Commissions18 Sept 2015

Mahatama Polymers Pvt. Ltd. Vs Managing Director, Associated Road Carriers And Ors.

National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0002

Read judgment

Tribunals and Commissions17 Sept 2015

SHRI RAM TECHNICAL BATTERY Vs ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD.

National Consumer Disputes Redressal Commission · 2016 1 CPJ 338

Read judgment

Tribunals and Commissions17 Sept 2015

MRS. RENU PANDEY Vs M/S. LAL NURSING HOME & ORS.

National Consumer Disputes Redressal Commission · 2016 1 CPJ 353 : 2016 2 ALD 21

Read judgment

Tribunals and Commissions17 Sept 2015

KALYAN APARTMENTS OWNERS WELFARE Vs M/S. SANDEEP DEVELOPERS

National Consumer Disputes Redressal Commission · 2016 1 CPJ 224

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

Read judgment

Tribunals and Commissions17 Sept 2015

M/S. BEDROCK LIMITED Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2016 1 CPJ 332

Insurance Act, 1938, Section 64, Section 64(2), Section 64(3), Section 64(4) - Books to be kept by insurers established outside India - Books to be kept b

Read judgment

Tribunals and Commissions16 Sept 2015