Tribunals and Commissions01 Dec 2015
M/S. TDI INFASTRUCTURE PVT. LTD. Vs RAJESH JAIN
National Consumer Disputes Redressal Commission · 2016 1 CPJ 377
Consumer Protection Act, 1986, Section 2(l)(d) - Definitions
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 375 of 1,389
Tribunals and Commissions01 Dec 2015
M/S. RATNAMALA JEWELLERS Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 257
Indian Penal Code, 1860, Section 379 - Punishment for theft
Tribunals and Commissions01 Dec 2015
NEW INDIA ASSURANCE CO. LTD. Vs PARSHOTAM KUMAR
National Consumer Disputes Redressal Commission · 2016 1 CPJ 381
Tribunals and Commissions01 Dec 2015
JASVIRSINGH NAGINDER SINGH GAREWAL Vs CHAIRMAN, NASHIK MERCHANTS CO-OP.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 412
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions01 Dec 2015
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. & ANR. Vs YASHODA
National Consumer Disputes Redressal Commission · 2016 1 CPJ 266
Code of Criminal Procedure, 1973, Section 174 - Police to enquire and report on suicide, etc
Tribunals and Commissions01 Dec 2015
ICICI BANK LIMITED Vs SRINIVASA RAJAN
National Consumer Disputes Redressal Commission · 2016 1 CPR 47
Tribunals and Commissions01 Dec 2015
NEW INDIA ASSURANCE CO. LTD & ANR Vs HIM DASSI & ANR
National Consumer Disputes Redressal Commission · 2016 1 CPR 46
Tribunals and Commissions01 Dec 2015
POOJA CONTRUCTIONS LIMITED Vs SUBHASH PATEL & ANR
National Consumer Disputes Redressal Commission · 2016 1 CPJ 264 : 2016 1 CPR 53
Tribunals and Commissions01 Dec 2015
ARCHANA SHARMA & 2 ORS Vs NORTH STAR HOSPITAL & JOINT REPLACEMENT CENTRE & 4 ORS
National Consumer Disputes Redressal Commission · 2016 1 CPJ 269 : 2016 1 CPR 54
Tribunals and Commissions01 Dec 2015
DIRECTOR OF INSURANCE Vs BHARATSINH RANJIT PADHIYAR & 3 ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 49
Consumer Protection Act, 1986, Section 2(1)(d), Section 2(1)(d)(II) - Definitions - Definitions
Tribunals and Commissions01 Dec 2015
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs DAMNI & 2 ORS
National Consumer Disputes Redressal Commission · 2016 1 CPJ 408 : 2016 1 CPR 51
Tribunals and Commissions30 Nov 2015
UNITED INDIA INSURANCE CO.LTD. Vs NASIR SHAH BASHIR SHAH
National Consumer Disputes Redressal Commission · 2016 1 CPJ 461
Tribunals and Commissions30 Nov 2015
NATIONAL INSURANCE CO. LTD. Vs ABDUL KALAM
National Consumer Disputes Redressal Commission · 2016 1 CPJ 468
Tribunals and Commissions30 Nov 2015
M/S. FIAT INDIA AUTOMOBILES LIMITED Vs PRASEEJA & ANR.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 474
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions30 Nov 2015
NAKODA DYEING & WEAVING MILLS LTD & ORS Vs
National Consumer Disputes Redressal Commission · 2016 1 CPR 1 : 2016 1 CPR 70
Contract Act, 1872, Section 4 - Communication when complete.Consumer Protection Act, 1986, Section 24 A
Tribunals and Commissions30 Nov 2015
ORIENTAL INSURANCE COMPANY LTD Vs ANKIT BANSAL
National Consumer Disputes Redressal Commission · 2016 1 CPJ 469 : 2016 1 CPR 57
Tribunals and Commissions30 Nov 2015
RAJPAL Vs LIC OF INDIA SONEPAT BRANCH SONEPAT HARYANA
National Consumer Disputes Redressal Commission · 2016 1 CPR 60
Consumer Protection Act, 1986, Section 21(b), Section 2(1)(o), Section 2(1)(g) - Jurisdiction of the National Commission - Definitions - Definitions
Tribunals and Commissions30 Nov 2015
NEW INDIA ASSURANCE CO. LTD Vs RAMAN NAYYAR AND ANR
National Consumer Disputes Redressal Commission · 2016 1 CPJ 465 : 2016 1 CPR 63
Tribunals and Commissions30 Nov 2015
UNITED INDIA INSURANCE CO. LTD. Vs SHREE SUNDER
National Consumer Disputes Redressal Commission · 2016 1 CPJ 483 : 2016 1 CPR 66
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions27 Nov 2015
SUNIL KISHANLAL SOI Vs SHIRISH GIRISH DIXIT & ANR.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 494
Consumer Protection Act, 1986, Section 21, Section 2(1)(d)(II) - Jurisdiction of the National Commission - Definitions