COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 373 of 1,389

Tribunals and Commissions09 Dec 2015

PRINCIPAL, ST. ALOYSIUS COLLEGE LIGHT HOUSE Vs HARSHARAJ GATTY

National Consumer Disputes Redressal Commission · 2016 1 CPJ 371 : 2016 1 CPR 243

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

Tribunals and Commissions09 Dec 2015

ALFA THERM LTD Vs UNITECH LIMITED

National Consumer Disputes Redressal Commission · 2016 1 CPR 258

Consumer Protection Act, 1986, Section 2(1)(d)(II) - Definitions

Tribunals and Commissions09 Dec 2015

ASHOK CHUG Vs BRITOO COCA COLA "KRISHMA CONTEST"

National Consumer Disputes Redressal Commission · 2016 1 CPR 241

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

Tribunals and Commissions09 Dec 2015

COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION REGIONAL OFFICE Vs LAXMI CHAND JAIN & ANR.

National Consumer Disputes Redressal Commission · 2016 1 CPR 246

Employees Provident Funds and Miscellaneous Provisions Act, 1952, Section 7A, Section 7A - Determination of moneys due from employers

Tribunals and Commissions09 Dec 2015

GORAKHPUR DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN/SECRETARY Vs SMT.RAJPATI DEVI W/O SHRI RAJENDRA KUMAR DUBEY

National Consumer Disputes Redressal Commission · 2016 1 CPR 249

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions09 Dec 2015

KOTAK MAHINDRA BANK LTD. & ANR. Vs JASPAL KAUR SANDHU

National Consumer Disputes Redressal Commission · 2016 1 CPR 252

Consumer Protection Act, 1986, Section 27, Section 17 - Penalties - Jurisdiction of the State Commission

Tribunals and Commissions08 Dec 2015

DR. INDRAJIT SINGH SHERGIL Vs PUNJAB STATE ELECTRICITY BOARD & ORS.

National Consumer Disputes Redressal Commission · 2016 1 CPJ 374

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

Tribunals and Commissions08 Dec 2015

SAMBALPUR UNIVERSITY & 2 ORS Vs RASHMIKANTA MISHRA & ORS

National Consumer Disputes Redressal Commission · 2016 1 CPR 268

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

Tribunals and Commissions08 Dec 2015

SKY VIEW (HOME CABLE) Vs ORISSA CONSUMERS ASSOCIATION & ORS.

National Consumer Disputes Redressal Commission · 2016 1 CPR 272

Telegraph Act, 1885, Section 17, Section 7B, Section 7B(1) - Removal or alteration of telegraph line or post, on property other than that of a local authority - Arbitration o

Tribunals and Commissions08 Dec 2015

UNITED INDIA INSURANCE CO. LTD & ANR Vs MOHD. JAMILUDIN KHAN & ANR

National Consumer Disputes Redressal Commission · 2016 1 CPR 280

Tribunals and Commissions08 Dec 2015

VIJAYAN M Vs BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD

National Consumer Disputes Redressal Commission · 2016 1 CPJ 446 : 2016 1 CPR 262

Motor Vehicles Act, 1988, Section 157, Section 157, Section 147, Section 147, Section 157(1), Section 157(1)<

Tribunals and Commissions08 Dec 2015

EXECUTIVE ENGINEER, AURANGABAD RURAL Vs ATMARAM KISANRAO AUTE & ANR

National Consumer Disputes Redressal Commission · 2016 1 CPR 260

Consumer Protection Act, 1986, Section 21 (b) - Jurisdiction of the National Commission

Tribunals and Commissions08 Dec 2015

ARUN KUMAR B VATTAVILAYIL KOHINOOR Vs BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD

National Consumer Disputes Redressal Commission · 2016 1 CPR 271

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

Tribunals and Commissions08 Dec 2015

DHARMAWATI KUWAR W/O LATE SHIVDUTTA SINGH Vs BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA & ANR

National Consumer Disputes Redressal Commission · 2016 1 CPR 265

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

Tribunals and Commissions07 Dec 2015

NEW INDIA ASSURANCE CO. LTD. & ANR. Vs M/S. RAJA ASSOCIATES

National Consumer Disputes Redressal Commission · 2016 1 CPJ 368

Tribunals and Commissions07 Dec 2015

SANDEEP KUMAR & 3 ORS Vs M/S. MEDIA VIDEO LTD. (REAL ESTATE DIVISION)

National Consumer Disputes Redressal Commission · 2016 1 CPR 284

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

Tribunals and Commissions07 Dec 2015

BALAJI CONSTRUCTION & ANR Vs SOU SUHASINI KAMALKANT LOKHANDE

National Consumer Disputes Redressal Commission · 2016 1 CPR 282

Tribunals and Commissions04 Dec 2015

SHIV PRIYA Vs CHOLA MANDLAM M.S. GENERAL INSURANCE

National Consumer Disputes Redressal Commission · 2016 1 CPJ 410

Tribunals and Commissions04 Dec 2015

ORIENTAL BANK OF COMMERCE Vs DR. NANDKISHORE VISHWANATH SHIGNE

National Consumer Disputes Redressal Commission · 2016 1 CPJ 477

Information Technology Act, 2000, Section 66 - Hacking with computer system

Tribunals and Commissions04 Dec 2015

NATIONAL INSURANCE CO. LTD. Vs SHRAVAN SINGH

National Consumer Disputes Redressal Commission · 2016 1 CPJ 450

Code of Criminal Procedure, 1973, Section 156 - Police officers power to Investigate cognizable case