COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 371 of 1,389

Tribunals and Commissions06 Jan 2016

Joshi Autozone Pvt. Ltd Vs Col. S.K. Gawari and others

National Consumer Disputes Redressal Commission · 2016 2 CPJ 381

Consumer Protection Act, 1986, Section 21(b), Section 2(1)(g), Section 2(1)(f) - Jurisdiction of the National Commission - Definitions - Definitions

Tribunals and Commissions05 Jan 2016

Chandravati Yadav Vs Chief Electrical Engineer

National Consumer Disputes Redressal Commission · 2016 2 CPJ 272

Goa, Daman and Diu Public Health Act, 1985, Section 94A(1) (a)

Tribunals and Commissions05 Jan 2016

MANIKA ROY & ANR Vs B L CHITLANGRA & ORS

National Consumer Disputes Redressal Commission · (2016) 01 NCDRC CK 0016

Constitution of India, Article 226

Tribunals and Commissions05 Jan 2016Petition allowed

MAHYCO VEGETABLE SEEDS LTD Vs ISHWARBHAI BABURAO THAKARE & ORS

National Consumer Disputes Redressal Commission · (2016) 01 NCDRC CK 0015

Consumer Protection Act, 1986, Section 13(1)(c)

Tribunals and Commissions04 Jan 2016

Dinesh Aggarwal Vs Axis Bank Limited

National Consumer Disputes Redressal Commission · 2016 2 CPJ 384

Consumer Protection Act, 1986, Section 21(b), Section 2(1)(g) - Jurisdiction of the National Commission - Definitions

Tribunals and Commissions04 Jan 2016

T.K.A. Padmanabhan Vs Abhiyan CGHS Ltd

National Consumer Disputes Redressal Commission · 2016 2 CPJ 273

Arbitration and Conciliation Act, 1996, Section 8 - Power to refer parties to arbitration where there is an arbitration agreementConsumer Protection Act, 1986, Section 21(b)

Tribunals and Commissions04 Jan 2016

West Bengal State Electricity Distribution Co. Ltd Vs May Flower Buildcon Pvt. Ltd

National Consumer Disputes Redressal Commission · 2016 2 CPJ 383

Consumer Protection Act, 1986, Section 2(1)(d) - Definitions

Tribunals and Commissions18 Dec 2015

G.C. MATHUR Vs ALL INDIA ORGN OF CHEMISTS & DRUGGISTS (AIOCD) & ORS

National Consumer Disputes Redressal Commission · 2016 1 CPR 130

Consumer Protection Act, 1986, Section 14, Section 13, Section 12(1)(c), Section 12(1)(c)(i) -Delhi Sales Tax Act, 1973, Section 5, Section 4(2)

Tribunals and Commissions18 Dec 2015

PRITPAL KAUR Vs RAJASTHAN HOUSING BOARD KOTA CIRCLE

National Consumer Disputes Redressal Commission · 2016 1 CPR 127

Consumer Protection Act, 1986, Section 21 (b) - Jurisdiction of the National Commission

Tribunals and Commissions17 Dec 2015

M/S. NARNE CONSTRUCTIONS PVT. LTD Vs DR. DEVENDRA SHARMA & 4 ORS

National Consumer Disputes Redressal Commission · 2016 1 CPR 134

Tribunals and Commissions17 Dec 2015

SHIVMUDRA CONSTRUCTIONS Vs SHAM C. GAIKWAD

National Consumer Disputes Redressal Commission · 2016 1 CPR 136

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions17 Dec 2015

M/S. UNNATI PARBOILING INDUSTRIES Vs STATE BANK OF INDIA & ANR

National Consumer Disputes Redressal Commission · 2016 1 CPR 139

Tribunals and Commissions17 Dec 2015

CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD Vs MAHESH KUMAR & ANR

National Consumer Disputes Redressal Commission · 2016 1 CPR 141

Tribunals and Commissions17 Dec 2015

Shri SUMAN NANDI & ANR. Vs M/s UNITECH LIMITED & ANR

National Consumer Disputes Redressal Commission · 2016 1 CPR 142

Tribunals and Commissions16 Dec 2015

NEW INDIA ASSURANCE COMPANY LTD. Vs RAMESH CHANDRA GUPTA

National Consumer Disputes Redressal Commission · 2016 1 CPR 148

Tribunals and Commissions16 Dec 2015

NEW INDIA ASSURANCE CO. LTD Vs ANIL MANGLUNIA S/O SHRI RAMAVTAR

National Consumer Disputes Redressal Commission · 2016 1 CPR 150

Tribunals and Commissions15 Dec 2015

HARJINDER PAL SINGH Vs NATIONAL INSURANCE COMPANY LTD. & ANR.

National Consumer Disputes Redressal Commission · 2016 1 CPR 179

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions15 Dec 2015

M/S. ELGI EQUIPMENTS LIMITED Vs MALATHI & 2 ORS

National Consumer Disputes Redressal Commission · 2016 1 CPR 160

Consumer Protection Act, 1986, Section 2 (1) (d) - Definitions

Tribunals and Commissions15 Dec 2015

NEW INDIA ASSURANCE CO. LTD Vs MEENAKSHI JARIAL

National Consumer Disputes Redressal Commission · 2016 1 CPR 172

Consumer Protection Act, 1986, Section 21(b) -Kerala Motor Vehicles Act, 1988, Section 39, Section 66

Tribunals and Commissions15 Dec 2015

UNITED INDIA INSURANCE CO. LTD Vs

National Consumer Disputes Redressal Commission · 2016 1 CPR 175

Insurance Act, 1938, Section 64 - Books to be kept by insurers established outside IndiaConsumer Protection Act, 1986, Section 21(b) -Contract Act, 1972, Secti