Tribunals and Commissions01 Feb 2016
O.P. SHUKLA Vs DR. KUSUM DUBEY & 5 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 100
Consumer Protection Act, 1986, Section 19 - Appeals
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 370 of 1,389
Tribunals and Commissions01 Feb 2016
M/S. ORCHID INFRASTRUCTURE DEVELOPERS PVT. LTD. Vs SHANKAR BANSAL
National Consumer Disputes Redressal Commission · 2016 2 CPR 81
Tribunals and Commissions01 Feb 2016
MANOHAR DAMECHA Vs LAVASA CORPORATION LIMITED
National Consumer Disputes Redressal Commission · 2016 2 CPR 117
Tribunals and Commissions01 Feb 2016
KUMAR BUILDER & 6 ORS. Vs KALYANI T. DESHPANDE & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 91
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions01 Feb 2016
M/S. DHRUV (A.T.T.) CO-OP. HOUSING SOCIETY LTD. Vs M/S. DHRUV CONSTRUCTIONS & 7 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 102
Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963, Section 4 -Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale
Tribunals and Commissions01 Feb 2016
BUREAU OF INDIAN STANDARDS Vs U. P. COOPERATIVE SPINNING MILLS FEDERATION LTD. & ANR. ,
National Consumer Disputes Redressal Commission · 2016 2 CPR 96
Tribunals and Commissions01 Feb 2016
M/S. CITY VIEW ENTERPRISES Vs HUDA & ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 110
Consumer Protection Act, 1986, Section 2(1)(o), Section 2(1)(d) - Definitions - Definitions
Tribunals and Commissions01 Feb 2016
BIG CINEMAS & ANR. Vs MANOJ KUMAR
National Consumer Disputes Redressal Commission · 2016 2 CPR 84
Central Excise Act, 1944, Section 4A - Valuation of excisable goods with reference to retail sale price
Tribunals and Commissions01 Feb 2016
SPICEJET LTD. & ANR. Vs ASHISH GUPTA
National Consumer Disputes Redressal Commission · 2016 2 CPR 94
Tribunals and Commissions15 Jan 2016
K SELVAM Vs T PANDIAN & ORS
National Consumer Disputes Redressal Commission · (2016) 01 NCDRC CK 0005
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions15 Jan 2016
GAUTAM MITRA Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · (2016) 01 NCDRC CK 0004
Indian Penal Code, 1860, Section 120B, Section 420, Section 468, Section 471, Section 428, Section 367,
Tribunals and Commissions15 Jan 2016Petition Dismissed
CHARANJIT SINGH BAKHSHI Vs PUNJAB URBAN DEVELOPMENT AUTHORITY & ORS
National Consumer Disputes Redressal Commission · (2016) 01 NCDRC CK 0002
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions12 Jan 2016Petition dismissed
LT COL AMRIK SINGH (RETIRED) Vs GOVT OF PUNJAB & ORS
National Consumer Disputes Redressal Commission · (2016) 01 NCDRC CK 0008
Consumer Protection Act, 1986, Section 21(b), Section 24A, Section 2(1)(d) - Jurisdiction of the National Commission - Limitatioln period - Definitions
Tribunals and Commissions12 Jan 2016Petition Dismissed
STATE BANK OF INDIA Vs KANTA DEVI & ORS
National Consumer Disputes Redressal Commission · (2016) 01 NCDRC CK 0006
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions11 Jan 2016
GURNAM SINGH Vs NEW INDIA ASSURANCE CO LTD & ANR
National Consumer Disputes Redressal Commission · (2016) 01 NCDRC CK 0012
Insurance Act, 1938, Section 64U, Section 64UC(1) - Establishment of Tariff Advisory Committee - Power of the Advisory Committee to regulate rates, advantages, etc
Tribunals and Commissions11 Jan 2016Appeal Dismissed
SAROJ AGGARWAL Vs UNITECH LTD & ORS
National Consumer Disputes Redressal Commission · (2016) 01 NCDRC CK 0011
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions11 Jan 2016Appeal Dismissed
RAVI KUMAR Vs UNITECH LTD & ORS
National Consumer Disputes Redressal Commission · (2016) 01 NCDRC CK 0010
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions11 Jan 2016Petition allowed
RAM SAROOP AGNIHOTRI Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2016) 01 NCDRC CK 0009
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions11 Jan 2016
RELIANCE GENERAL INSURANCE CO LTD Vs JAI PRAKASH
National Consumer Disputes Redressal Commission · (2016) 01 NCDRC CK 0001
Insurance Act, 1938, Section 64U, Section 64UC(1) - Establishment of Tariff Advisory Committee - Power of the Advisory Committee to regulate rates, advantages, etc
Tribunals and Commissions08 Jan 2016Petition Disposed
UNION OF INDIA & ORS Vs NAVNIT N DESAI
National Consumer Disputes Redressal Commission · (2016) 01 NCDRC CK 0013
Consumer Protection Act, 1986, Section 2(1)(g) - Definitions