Tribunals and Commissions04 Feb 2016
BHARAT QUMAR NANDY Vs EDEN REAL ESTATES PVT. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 37
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 369 of 1,389
Tribunals and Commissions03 Feb 2016
NATIONAL INSURANCE CO. LTD. Vs M/S. TWENTY FIRST CENTURY WIRE RODS LTD.
National Consumer Disputes Redressal Commission · 2016 2 CPR 55
Tribunals and Commissions03 Feb 2016
MOH. SEIKH SALIM Vs 1. LAXMI NARAYAN & ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 51
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions03 Feb 2016
MALHOTRA SONS JEWELLERS Vs BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2016 2 CPR 53
Tribunals and Commissions03 Feb 2016
V.K. AGARWAL Vs SWAMI NATH NIGAM & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 49
Tribunals and Commissions02 Feb 2016
REGIONAL PROVIDENT FUND COMMISSIONER Vs MOLY K. THOMAS & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 61
Tribunals and Commissions02 Feb 2016
RADHEY SHYAM PRAJAPAT & ANR Vs SANTOKBA DURLABHJI MEMORIAL HOSPITAL CUM MEDICAL RESEARCH INSTITUTE & 3 OR S
National Consumer Disputes Redressal Commission · 2016 2 CPR 71
Consumer Protection Act, 1986, Section 21 - Jurisdiction of the National Commission
Tribunals and Commissions02 Feb 2016
MADHU DAYAL Vs GOLDLINE ELECTRONICS & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 68
Tribunals and Commissions02 Feb 2016
JAY PRAKASH AGARWAL Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2016 2 CPR 74
Consumer Protection Act, 1986, Section 21(a), Section 2(i)(d) - Jurisdiction of the National Commission - Definitions
Tribunals and Commissions02 Feb 2016
JAYA KUMAR JOLAD Vs BHABHA ATOMIC RESEARCH CENTRE
National Consumer Disputes Redressal Commission · 2016 2 CPR 65
Consumer Protection Act, 1986, Section 2(1)(o) - Definitions
Tribunals and Commissions02 Feb 2016
JET AIRWAYS (INDIA) LTD. Vs VARADERAJAN MURUGA GHATIKACHALAM & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 69
Tribunals and Commissions02 Feb 2016
K.B. MOHAMMED & ANR. Vs P.S. MOHAMMED & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 63
Tribunals and Commissions02 Feb 2016
GAYATRI BUILDERS Vs SHYAM PRABHAKAR GAIKI & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 57
Tribunals and Commissions02 Feb 2016
SUMAN TANEJA Vs METRO HOSPITAL & HEART INSTITUTE & 3 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 77
Consumer Protection Act, 1986, Section 21(a)(i) -Indian Medical Council (Professional Conduct, Etiquette and Ethics) Regulations, 2002, Regulation 2.4,
Tribunals and Commissions02 Feb 2016Petition Allowed
REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION Vs MOLY K THOMAS & ANR
National Consumer Disputes Redressal Commission · 2016 2 CPR 61
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions02 Feb 2016Petition Dismissed
GAYATRI BUILDERS Vs SHYAM PRABHAKAR GAIKI & ANR
National Consumer Disputes Redressal Commission · (2016) 02 NCDRC CK 0005
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions02 Feb 2016Petition allowed
K B MOHAMMED & ANR Vs P S MOHAMMED & ANR
National Consumer Disputes Redressal Commission · 2016 2 CPR 63
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions02 Feb 2016
COMMISSIONER NAGAR PALIKA NIGAM Vs AFSAR ALI
National Consumer Disputes Redressal Commission · 2016 2 CPR 60
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions01 Feb 2016
RITU DUGGAL & ANR. Vs UNITECH RELIABLE PROJECTS PVT. LTD.
National Consumer Disputes Redressal Commission · 2016 2 CPR 115
Tribunals and Commissions01 Feb 2016
ORIENTAL INSURANCE CO. LTD. Vs MOHD. IQBAL
National Consumer Disputes Redressal Commission · 2016 2 CPR 89