Tribunals and Commissions02 Mar 2016
ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. Vs KEMPANNA CHETTY
National Consumer Disputes Redressal Commission · 2016 2 CPR 381
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 367 of 1,389
Tribunals and Commissions02 Mar 2016
SHRIRAM TRANSPORT FINANCE CO. LTD. & ANR. Vs K. LATHA
National Consumer Disputes Redressal Commission · 2016 2 CPR 384
Tribunals and Commissions01 Mar 2016
M/S. MODI MOTORS AGENCIES PVT. LTD. Vs UNITED INDIA INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2016 2 CPR 409
Tribunals and Commissions01 Mar 2016
AKHIL BHARTIYA UPBHOKTA CONGRESS & ORS. Vs MADHYA PRADESH HOUSING BOARD & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 399
Consumer Protection Act, 1986, Section 15 - Appeal
Tribunals and Commissions01 Mar 2016
Vs GAUTAM SINHA
National Consumer Disputes Redressal Commission · 2016 2 CPR 397
Tribunals and Commissions01 Mar 2016
VASIMALLA JOSEPH Vs M/S. GARAPATI GARAGE 1959 & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 403
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions01 Mar 2016
S.B.I. LIFE INSURANCE CO. LTD. Vs SUDESH KHANDUJA & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 395
Tribunals and Commissions25 Feb 2016
Inderjit Singh Ruprai Vs M/s. Accord Land Developers Pvt. Ltd. & Ors
National Consumer Disputes Redressal Commission · 2016 2 CPJ 480
Consumer Protection Act, 1986, Section 21(a)(ii) - Jurisdiction of the National Commission
Tribunals and Commissions23 Feb 2016
Gurlal Singh Vs National Insurance Co. Ltd. and others
National Consumer Disputes Redressal Commission · 2016 2 CPJ 448
Motor Vehicles Act, 1988, Section 43, Section 43 - Temporary registration
Tribunals and Commissions23 Feb 2016Petition dismissed
NASHIK DIST CENTRAL CO-OP BANK LTD Vs ASST DIRECTOR OF INSURANCE
National Consumer Disputes Redressal Commission · (2016) 02 NCDRC CK 0020
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions23 Feb 2016Appeal Allowed
NATIONAL INSURANCE CO LTD Vs GOLD STONE TECHNOLOGIES LTD
National Consumer Disputes Redressal Commission · (2016) 02 NCDRC CK 0019
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions23 Feb 2016Petition disposed
NATIONAL INSURANCE COMPANY LTD Vs RAMA NANDA
National Consumer Disputes Redressal Commission · (2016) 02 NCDRC CK 0018
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions23 Feb 2016Appeal Allowed
OMAXE CHANDIGARH DEVELOPERS PRIVATE LIMITED Vs ASHWANI KUMAR SHARMA
National Consumer Disputes Redressal Commission · (2016) 02 NCDRC CK 0017
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions23 Feb 2016Petition Dismissed
SHUSHILA DEVI Vs N K COOKING GAS AGENCY & ORS
National Consumer Disputes Redressal Commission · (2016) 02 NCDRC CK 0016
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions22 Feb 2016
ANITA RANI D/O LATE SH.RAJ PAL Vs DEPARTMENT OF POSTS, & ANR.
National Consumer Disputes Redressal Commission · 2017 2 CPR 742
Consumer Protection Act, 1986, Section 3 - Act not in derogation of any other lawPost Office Act, 1898, Section 21, Section 6 - Power to make rules as
Tribunals and Commissions19 Feb 2016
Chief Regional Manager, United India Insurance Co. Ltd. & Anr Vs Raj Ginning Industries
National Consumer Disputes Redressal Commission · 2016 2 CPJ 475
Limitation Act, 1963, Section 5 - Extension of prescribed period in certain cases
Tribunals and Commissions19 Feb 2016
Exprot Credit Guarantee Corporation of India Ltd Vs Brig. G.S. Sawhney
National Consumer Disputes Redressal Commission · 2016 2 CPJ 496
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions18 Feb 2016Appeal Dismissed
KAMLESH GUPTA W/O. SHRI PARAMJIT GUPTA Vs ICICI LOMBARD GENERAL INSURANCE COMPANY LTD., & ORS.
National Consumer Disputes Redressal Commission · 2017 2 CPR 814
Tribunals and Commissions18 Feb 2016Appeal Dismissed
POLAR TRADING PVT LTD Vs SABRI ENTERPRISES & ANR
National Consumer Disputes Redressal Commission · (2016) 02 NCDRC CK 0015
Mumbai Municipal Corporation Act, 1888, Section 305, Section 353A, Section 270A - Levelling and draining f private streets - Completion certificates premission to occupy
Tribunals and Commissions18 Feb 2016Complaint dismissed
BENGANI FOOD PRODUCTS PVT LTD Vs NATIONAL INSURANCE CO LTD & ORS
National Consumer Disputes Redressal Commission · (2016) 02 NCDRC CK 0011
Constitution of India, Article 226 - Power of High Courts to Issue certain writs