Tribunals and Commissions14 Mar 2016
MEDICAL SUPERINTENDENT LOK NAYAK JAI PRAKASH NARAIN HOSPITAL & ORS. Vs KM. SANTOSH (MINOR)
National Consumer Disputes Redressal Commission · 2016 2 CPR 268
Consumer Protection Act, 1986, Section 19 - Appeals
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 365 of 1,389
Tribunals and Commissions14 Mar 2016
KARNAIL SINGH Vs M/S. RASI SEEDS PVT. LTD. & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 263
Tribunals and Commissions14 Mar 2016
FORD INDIA PRIVATE LIMITED Vs MICHAEL EDINBURG & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 273
Consumer Protection Act, 1986, Section 19, Section 2(1)(f), Section 2(1)(d) - Appeals - Definitions - Definitions
Tribunals and Commissions14 Mar 2016
DIRECTOR, HORTICULTURE Vs SHIV PRASAD SAINI & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 261
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions14 Mar 2016
Central Institute of Medicinal & Aromatics Plants (CIMAP) & Anr Vs Jagdish Singh
National Consumer Disputes Redressal Commission · 2016 2 CLT 377
Consumer Protection Act, 1986, Section 13(1)(c), Section 2(1)(d) - Procedure on admission of complaint - Definitions
Tribunals and Commissions14 Mar 2016
Mehmooda Sheikh Vs Distinct Infrastructure Ltd. & others
National Consumer Disputes Redressal Commission · 2016 2 CLT 362
Code of Criminal Procedure, 1973, Section 145, Section 146 - Procedure where dispute concerning land or water is likely to cause breach of peace - Power to attach subject of dispute and to app
Tribunals and Commissions14 Mar 2016
Nitu Singh Vs Oriental Insurance Company Ltd. & Anr
National Consumer Disputes Redressal Commission · 2016 2 CLT 378
Code of Civil Procedure, 1908, Order 9Rule 8, Order 9Rule 9(1) -Consumer Protection Act, 1986, Section 30(2),
Tribunals and Commissions11 Mar 2016
SHARPMIND CONSULTANCY SERVICES (P) LTD. AND ITS DIRECTOR AND MANAGERS & ORS. Vs M/S. LIBORD FINANCE LTD.
National Consumer Disputes Redressal Commission · 2016 2 CPR 295
Tribunals and Commissions11 Mar 2016
SATISH KUMAR LAVJIBHAI PARMAR Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2016 2 CPR 282
Tribunals and Commissions11 Mar 2016
M/S. MELCON Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2016 2 CPR 288
Tribunals and Commissions11 Mar 2016
UNITED INDIA INSURANCE CO. LTD. Vs WASSAN SINGH & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 277
Indian Penal Code, 1860, Section 379 - Punishment for theft
Tribunals and Commissions11 Mar 2016
SUPERINTENDENT, POST OFFICE BARMER DIVISION Vs KHETESHWAR LAL
National Consumer Disputes Redressal Commission · 2016 2 CPR 279
Tribunals and Commissions10 Mar 2016
POWER ADDITIVES (INDIA) PVT. LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2016 2 CPR 314
Tribunals and Commissions10 Mar 2016
NEW INDIA ASSURANCE CO. LTD. Vs M/S. ARIHANT WEIGH BRIDGE
National Consumer Disputes Redressal Commission · 2016 2 CPR 303
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions10 Mar 2016
M/S. MERA BABA REAL ESTATE PVT. LTD. Vs VINOD KUMAR GOYAL
National Consumer Disputes Redressal Commission · 2016 2 CPR 312
Tribunals and Commissions10 Mar 2016
DEVDUTT S/O SRI HARI SHANKAR R/O MOHALLA - SATA, Vs KAMLESH & ANR. W/O SRI HAKIM SINGH R/O MOHALLA SATTA
National Consumer Disputes Redressal Commission · 2016 2 CPR 306
Tribunals and Commissions10 Mar 2016
DR. ASHISH SHARMA Vs UNITED INDIA INSURANCE CO. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 308
Tribunals and Commissions10 Mar 2016
State Bank of India Vs Subhash Chander, (Dr.)
National Consumer Disputes Redressal Commission · (2016) 03 NCDRC CK 0004
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions09 Mar 2016
MRS. VIJAYKUNVERBA SAHIB OF MORVI Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2016 2 CPR 328
Consumer Protection Act, 1986, Section 24(a) - Finality of orders
Tribunals and Commissions09 Mar 2016
LIC OF INDIA Vs RENUKA DEVI @ RAMKU DEVI
National Consumer Disputes Redressal Commission · 2016 2 CPR 317
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission