Tribunals and Commissions01 Apr 2016
RAM KEDIA & ANR. Vs J.N. AMBALKAR & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 655
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 363 of 1,389
Tribunals and Commissions01 Apr 2016
MAJOR GENERAL VIKRAM PURI (RETD) & ANR. Vs UMANG REALTECH (P) LTD. & 5 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 708
Tribunals and Commissions01 Apr 2016
MADAN LAL & ORS. Vs DR. R.K. CHAUDHARY & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 657
Tribunals and Commissions01 Apr 2016
DR. DEEPAK KUMAR SATSANGI & ANR. Vs SANJEEVAN MEDICAL RESEARCH CENTRE (P) LTD. & ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 671
Code of Criminal Procedure, 1973, Section 156(3), Section 156(3), Section 156(3) - Police officers power to Investigate cognizable case - Police officers power to Investig
Tribunals and Commissions01 Apr 2016
A. PADMAVATHI Vs DR. M. VIJAYENDRA & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 662
Tribunals and Commissions01 Apr 2016
A.K. GUPTA Vs UNITECH LIMITED
National Consumer Disputes Redressal Commission · 2016 2 CPR 667
Tribunals and Commissions01 Apr 2016
CARGO MOTORS PVT. LTD. Vs AJAY SINGH & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 664
Tribunals and Commissions01 Apr 2016
VISHWA DEV SINGH Vs RELIANCE GENERAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2016 2 CPR 653
Motor Vehicles Act, 1988, Section 31, Section 31 - Disqualifications for the grant of conductors licence
Tribunals and Commissions31 Mar 2016
REGIONAL PROVIDENT FUND COMMISSIONER Vs GOVIND NATH SHUKLA
National Consumer Disputes Redressal Commission · 2016 2 CPR 126
Tribunals and Commissions31 Mar 2016
GHAZIABAD DEVELOPMENT AUTHORITY Vs RAMESH CHANDRA PAL
National Consumer Disputes Redressal Commission · 2016 2 CPR 124
Tribunals and Commissions30 Mar 2016
DELHI DEVELOPMENT AUTHORITY Vs AMARJIT SINGH LOOMBA
National Consumer Disputes Redressal Commission · 2016 2 CPR 129
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions30 Mar 2016
THE NEW INDIA INSURACE CO. LTD Vs JAGJIT SINGH
National Consumer Disputes Redressal Commission · 2016 2 CPR 127
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions30 Mar 2016
M/S. SUBHAM COMMERCIAL ENTERPRISES PVT. LTD. & 2 ORS. Vs ANIL BALCHANDRA DIGHE
National Consumer Disputes Redressal Commission · 2016 2 CPR 139
Tribunals and Commissions29 Mar 2016
WORLD WIDE IMMIGRATION CONSULTANCY SERVICES LTD., & ANR. Vs AMIT KUMAR VERMA, & ANR.
National Consumer Disputes Redressal Commission · 2017 2 CPR 739
Tribunals and Commissions29 Mar 2016
SBI LIFE INSURANCE CO. LTD. Vs PUSHPA DEVI & ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 144
Tribunals and Commissions29 Mar 2016
M/S. RAUNAQ ICE & COLD STORAGE Vs NEW INDIA ASSURANCE CO. LTD. & ANR
National Consumer Disputes Redressal Commission · 2016 2 CPR 188
Tribunals and Commissions29 Mar 2016
M/S. RASI SEEDS PVT. LTD Vs M/S. DIWAN CHAND & ANR
National Consumer Disputes Redressal Commission · 2016 2 CPR 140
Tribunals and Commissions29 Mar 2016
PRAVEEN MEHTA Vs BENGAL UNITECH UNIVERSAL
National Consumer Disputes Redressal Commission · 2016 2 CPR 200
Consumer Protection Act, 1986, Section 21a(i)
Tribunals and Commissions29 Mar 2016
M/S. GUPTA SYNTHETICS LTD. & ANR. Vs NEW INDIA ASSURANCE CO. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 193
Tribunals and Commissions29 Mar 2016
DR. K. SRIKAR REDDY Vs SRISHTI ASSOCIATES & ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 151
Indian Penal Code, 1860, Section 304A - Causing death by negligenceConsumer Protection Act, 1986, Section 19 - Appeals