COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 374 of 1,389

Tribunals and Commissions04 Dec 2015

M/S. IND-SWIFT LIMITED Vs UNITED INDIA INSURANCE COMPANY LTD. & ANR.

National Consumer Disputes Redressal Commission · 2016 1 CPJ 360

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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Tribunals and Commissions04 Dec 2015

DHARAM SINGH Vs HUDA & ORS.

National Consumer Disputes Redressal Commission · 2016 1 CPJ 365

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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Tribunals and Commissions04 Dec 2015

UNITED INDIA INSURANCE CO. LTD. & 2 ORS. Vs MANJIT KAUR & ANR

National Consumer Disputes Redressal Commission · 2016 1 CPR 291

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Tribunals and Commissions04 Dec 2015

M/S. APNA SURAT SAREE CENTRE Vs NEW INDIA ASSURANCE CO. LTD

National Consumer Disputes Redressal Commission · 2016 1 CPJ 479 : 2016 1 CPR 297

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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Tribunals and Commissions04 Dec 2015

COX AND KINGS LTD Vs SHIV RAJ SINGH PANWAR & ANR

National Consumer Disputes Redressal Commission · 2016 1 CPR 287

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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Tribunals and Commissions04 Dec 2015

M/S. HDFC BANK LTD Vs SMT. POOJA KAPOOR & ANR

National Consumer Disputes Redressal Commission · 2016 1 CPJ 362 : 2016 1 CPR 288

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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Tribunals and Commissions03 Dec 2015

LIC OF INDIA & ANR. Vs SMT. CHAWALI DEVI

National Consumer Disputes Redressal Commission · 2016 1 CPJ 456

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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Tribunals and Commissions03 Dec 2015

JABBAR SIDDIQUI Vs THE NEW INDIA ASSURANCE CO. LTD. & ANR.

National Consumer Disputes Redressal Commission · 2016 1 CPJ 275

Consumer Protection Act, 1986, Section 21, Section 21(b) - Jurisdiction of the National Commission - Jurisdiction of the National Commission

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Tribunals and Commissions03 Dec 2015

KRITI INDUSTRIES (INDIA) LTD Vs RAVINDER PARKASH @ PAPPU & ANR

National Consumer Disputes Redressal Commission · 2016 1 CPJ 283 : 2016 1 CPR 301

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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Tribunals and Commissions03 Dec 2015

LIC OF INDIA & ANR Vs SMT. CHAWALI DEVI

National Consumer Disputes Redressal Commission · 2016 1 CPR 311

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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Tribunals and Commissions03 Dec 2015

P & M LOGISTIC CO. PVT. LTD Vs GARHWAL MANDAL NIGAM LTD. & ANR

National Consumer Disputes Redressal Commission · 2016 1 CPJ 433 : 2016 1 CPR 318

Consumer Protection Act, 1986, Section 19 - Appeals

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Tribunals and Commissions03 Dec 2015

M/S. RUTURAJ CONSTRUCTION & ORS Vs 1. PRAKASH RAMCHANDRA KALE R/O VAITARNA

National Consumer Disputes Redressal Commission · 2016 1 CPJ 272 : 2016 1 CPR 306

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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Tribunals and Commissions03 Dec 2015

STATE BANK OF INDIA Vs EID MOHAMMAD KHAN & ORS

National Consumer Disputes Redressal Commission · 2016 1 CPJ 277 : 2016 1 CPR 309

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions03 Dec 2015

M/S. TANEJA DEVELOPERS & INFRASTRUCTURE LTD Vs RAJ KUMARI W/O DHARAM PAL

National Consumer Disputes Redressal Commission · 2016 1 CPR 300

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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Tribunals and Commissions03 Dec 2015

M/S. CADBURY INDIA LTD Vs KANTEPPA & ANR

National Consumer Disputes Redressal Commission · 2016 1 CPJ 436 : 2016 1 CPR 315

Consumer Protection Act, 1986, Section 21 (b) - Jurisdiction of the National CommissionPrevention of Food Adulteration Act, 1954, Section 3, Section 12

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Tribunals and Commissions03 Dec 2015

ICICI BANK LIMITED THROUGH BRANCH MANAGER BEHIND Vs DR. SHYAMALI SARKAR & ANR.

National Consumer Disputes Redressal Commission · 2016 1 CPR 304

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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Tribunals and Commissions03 Dec 2015

JAINANDRA KUMAR Vs BRANCH MANAGER, STATE BANK OF INDIA

National Consumer Disputes Redressal Commission · 2016 1 CPR 314

Consumer Protection Act, 1986, Section 2 (1) (g) - Definitions

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Tribunals and Commissions02 Dec 2015

PURANMAL Vs SHRI RAM GENERAL INSURANCE PVT. LTD.

National Consumer Disputes Redressal Commission · 2016 1 CPJ 280

Insurance Act, 1938, Section 64 - Books to be kept by insurers established outside India

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Tribunals and Commissions02 Dec 2015

HINDUSTAN PETROLEUM CORPORATION LTD. Vs BENU GOPAL BASU & ORS.

National Consumer Disputes Redressal Commission · 2016 1 CPJ 440

Consumer Protection Act, 1986, Section 2(1)(g) - Definitions

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Tribunals and Commissions02 Dec 2015

BIMLESH SAKHUJA Vs ANSL HOUSING & CONSTRUTION

National Consumer Disputes Redressal Commission · 2016 1 CPR 44

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