Tribunals and Commissions23 Jul 2015
HARI RAM Vs NATIONAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0085
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 388 of 1,389
Tribunals and Commissions22 Jul 2015
ORIENTAL INSURANCE CO. LTD. Vs R.K. DHIR HOSIERY FACTORY
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0127
Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission
Tribunals and Commissions22 Jul 2015
BIRLA SUN LIFE INSURANCE CO. LTD. & ANR Vs S. RADHA RANI & ORS
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0092
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions22 Jul 2015
Prakash Road Lines Corporation Pvt. Ltd. Vs New India Assurance Company Ltd. and Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0010
Tribunals and Commissions22 Jul 2015Petition Dismissed
Centurion Bank Of Punjab Vs Sanjeev Mehta
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0009
Tribunals and Commissions22 Jul 2015
ORIENTAL INSURANCE CO. LTD. Vs Chhinder Kaur And Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0008
Tribunals and Commissions22 Jul 2015
Richi Rich Agro Foods Pvt. Ltd. Vs State Bank of India And Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0007
Tribunals and Commissions22 Jul 2015
Fakhre Alam And Ors. Vs Amity Business School, Noida And Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0006
Tribunals and Commissions22 Jul 2015
ORIENTAL INSURANCE CO. LTD. Vs R.K. Dhir Hosiery Factory
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0005
Tribunals and Commissions22 Jul 2015Petition Dismissed
NATIONAL INSURANCE CO. LTD. Vs SURESH KUMAR
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0004
Tribunals and Commissions22 Jul 2015Appeal Partly Allowed
Micro Devices Inc. Vs Airport Authority Of India And Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0003
Tribunals and Commissions22 Jul 2015
KULWANT SINGH Vs Narinder Sekhri And Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0002
Tribunals and Commissions22 Jul 2015Petition Dismissed
Regional Provident Fund Commissioner, Karnataka And Ors. Vs T. Rama Brahmam And Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0001
Tribunals and Commissions21 Jul 2015Revision allowed
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs Anita Zilu Chodankar
National Consumer Disputes Redressal Commission · 2016 1 CPJ 93
Tribunals and Commissions21 Jul 2015Petition dismissed
Met Life India Insurance Company Ltd Vs Usirikayala Sreenivasa Rao
National Consumer Disputes Redressal Commission · 2016 1 CPJ 91
Tribunals and Commissions21 Jul 2015Petition dismissed
MAHAVEER SINGH Vs MANAGER, PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0038
Tribunals and Commissions21 Jul 2015Complaint dismissed
D Bharath Kumar Vs HDFC BANK LIMITED
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0037
Tribunals and Commissions20 Jul 2015Petition Allowed
Huda And Ors. Vs JASPAL SINGH
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0029
Tribunals and Commissions17 Jul 2015Disposed off
D.R. Kartikeyan Vs D.G. Cpwd And Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0033
Tribunals and Commissions17 Jul 2015Petition Dismissed
Jodhpur Vidhyut Vitran Nigam Limited Vs NARAIN SINGH
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0032