COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 390 of 1,389

Tribunals and Commissions07 Jul 2015

ANJALI NATH Vs M/S. BHOWAL & CO & ORS

National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0126

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction

Tribunals and Commissions07 Jul 2015

UNITED INDIA INSURANCE CO. LTD Vs SARASWATIBAI BALABHAU BHARTI & ORS

National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0114

Code of Criminal Procedure, 1973, Section 174 - Police to enquire and report on suicide, etc

Tribunals and Commissions07 Jul 2015

NITIN MEHTA & 2 ORS Vs PRASHANT KUMAR VIJAY KUMAR JAIN

National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0105

Consumer Protection Act, 1986, Section 25 - Enforcement of orders of the District Forum, the State Commission or the National Commission.

Tribunals and Commissions07 Jul 2015

PRMILA R. GOUTHI Vs STANDARD CHARTERED STCT CAPITAL MARKETS LTD

National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0099

Consumer Protection Act, 1986, Section 12 - Manner in which complaint shall be made.

Tribunals and Commissions07 Jul 2015

ANJALI NATH Vs M/S. BHOWAL & CO

National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0094

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction

Tribunals and Commissions07 Jul 2015

MANAGER, CAUVERY GRAMEENA BANK & ORS Vs H.S. SHADAKSHARI

National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0073

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction

Tribunals and Commissions07 Jul 2015

S.K. Taing Vs Hotel Sealord

National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0046

Tribunals and Commissions06 Jul 2015

CHHATISGARH RAJYA BEEJ EVAM KRISHI VIKAS NIGAM Vs JEEVAN LAL VERMA & ANOTHER

National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0125

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction

Tribunals and Commissions06 Jul 2015

RAMKISHORE BALDAWA Vs DR. R. SUDHAKAR RAO & ANR

National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0124

Benami Transactions (Prohibition) Act, 1988, Section 3, Section 3(3) - Prohibition of benami transactions - Prohibition of benami transactionsConsumer Protection Act, 1986

Tribunals and Commissions06 Jul 2015

U.P CO- OPERATIVE FEDERATION LTD Vs SRI BABBAN RAI & ORS

National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0119

Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission

Tribunals and Commissions06 Jul 2015

SUNANDA Vs G.E. COUNTRYWIDE CONSUMER FINANCIAL SERVICES LTD. & 2 OR S

National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0118

Code of Criminal Procedure, 1973, Section 235(2) - Judgment of acquittal or convictionIndian Penal Code, 1860, Section 304 (2) - Punishment for culpable homicide not a

Tribunals and Commissions06 Jul 2015

UTTAR HARYANA BIJLI VITRAN NIGAM & ANOTHER Vs MADHU BALA

National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0116

Electricity Act, 2003, Section 126, Section 140, Section 135 - Assessment - Penalty for maliciously wasting electricity or injuring works - Theft of electricity

Tribunals and Commissions06 Jul 2015

MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs VEENA KUMARI

National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0110

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction

Tribunals and Commissions06 Jul 2015

ORIENTAL INSURANCE CO. LTD Vs FARJANA KHATUN

National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0103

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction

Tribunals and Commissions06 Jul 2015

PREET MOHINDER PAL SINGH Vs HUDA

National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0102

Consumer Protection Act, 1986, Section 2(1)(d)(II) - Definitions

Tribunals and Commissions06 Jul 2015

CHATTISGARH STATE ELECTRICITY BOARD Vs MITESH KUMAR BHIMTE

National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0090

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction

Tribunals and Commissions06 Jul 2015

DR. DON PAUL Vs M/S. DURGA HYUNDAI & 2 ORS

National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0089

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction

Tribunals and Commissions06 Jul 2015

M/s INDRAPRASTHA PROMOTERS (P) LTD Vs M/s UNITECH LIMITED

National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0083

Tribunals and Commissions06 Jul 2015

Ramkishore Baldawa Vs R. Sudhakar Rao And Ors.

National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0047

Tribunals and Commissions06 Jul 2015

Budhi Prakash Jain Vs Bajaj Allianz General Insurance Co.

National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0041