Tribunals and Commissions01 Jul 2015
ORIENTAL INSURANCE CO LTD Vs Divakar
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0018
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 393 of 1,389
Tribunals and Commissions01 Jul 2015
Balbir Singh Subedar Vs Frenkfin Institute Of Hostess Air(Training) And Anr
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0017
Tribunals and Commissions01 Jul 2015
Parivar Sewa Sanstha Vs Shiv Devi Prajapati
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0016
Tribunals and Commissions01 Jul 2015Petition dismissed
ANSAL PROPERTIES AND INFRASTRUCTURE LTD Vs A L Baweja And Anr
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0015
Tribunals and Commissions01 Jul 2015
UNITED INDIA INSURANCE CO LTD Vs Dinaz Vervatwala And Ors
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0014
Tribunals and Commissions01 Jul 2015
BANK OF BARODA Vs Minaben R Bane
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0013
Tribunals and Commissions30 Jun 2015
M/S. SUBH LAXMI SYNTEX LTD Vs UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0059
Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission
Tribunals and Commissions30 Jun 2015
UNITED INSURANCE CO. LTD. Vs M/S. NILAMBUR RUBBER CO. LTD
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0058
Consumer Protection Regulations, 2005, Regulation 41 (1)
Tribunals and Commissions30 Jun 2015
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs BHAVINENI MADHAVI & ANR
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0056
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions30 Jun 2015
DHARAM RAJ Vs DELHI CONSUMER"S CO-OP. WHOLESALE STORE LTD. & ANR
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0055
Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission
Tribunals and Commissions30 Jun 2015Disposed off
ICICI BANK LIMITED Vs Rajendra Kumar Gangwal
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0044
Tribunals and Commissions30 Jun 2015
PARVEEN SHARMA Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0043
Tribunals and Commissions29 Jun 2015
NEW INDIA ASSURANCE CO. LTD. Vs RAJEEV AGARWAL & ANR
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0067
Insurance Act, 1938, Section 45 -Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions29 Jun 2015
RAJEEV RANJAN Vs LAL BABU MAHTO
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0061
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions29 Jun 2015
SHRIRAM GENERAL INSURANCE CO. LTD Vs RANBIR SINGH
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0060
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions29 Jun 2015
R.K SHARMA Vs INDIAN OVERSEAS BANK & ORS
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0057
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions29 Jun 2015Complaint dismissed
ALOK SINHA Vs Anand Mahindra And Ors.
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0046
Tribunals and Commissions29 Jun 2015
NEW INDIA ASSURANCE CO. LTD. Vs Rajeev Agarwal And Ors.
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0045
Tribunals and Commissions29 Jun 2015Petition Allowed
Ajmer Vidyut Vitran Nigam Ltd. (Avvnl) And Ors. Vs Chitransh Flour Mills
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0042
Tribunals and Commissions26 Jun 2015
DR. ARUP KUMAR KAR Vs M/S. WORLDWIDE IMMIGRATION CONSULTANCY SERVICES LTD. & ANR .
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0069
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction