Tribunals and Commissions08 Jun 2015
Union of India and Ors. Vs Surendranath Panda And Ors.
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0040
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 395 of 1,389
Tribunals and Commissions08 Jun 2015Complaint disposed
Sonali Roy Vs Uttam Shaw
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0012
Tribunals and Commissions05 Jun 2015
GENERAL MANAGER, NORTH CENTRAL RAILWAY Vs DHIRENDRA KUMAR RAI & ANR.
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0068
Railways Act, 1989, Section 100 - Responsibility as carrier of luggageConsumer Protection Act, 1986, Section 21, Section 19, Section
Tribunals and Commissions05 Jun 2015
JANKI FOREX Vs BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0066
Foreign Exchange Management Act, 1999, Section 10 - Authorised person
Tribunals and Commissions05 Jun 2015
NATIONAL INSURANCE CO. LTD. Vs RAMESH KUMAR GUPTA
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0063
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions05 Jun 2015Petition Dismissed
General Manager, North Central Railway Vs Dhirendra Kumar Rai And Ors.
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0030
Tribunals and Commissions05 Jun 2015Petition dismissed
Shubh Laxmi Medicos Vs DENA BANK
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0018
Tribunals and Commissions05 Jun 2015
Tata Aig General Insurance Co Ltd Vs Puran Chand Rawat
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0011
Tribunals and Commissions04 Jun 2015
NEW INDIA ASSURANCE CO. LTD. Vs Ktc Kedia Chemicals Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0031
Tribunals and Commissions04 Jun 2015Petition dismissed
RAJIV KUMAR GUPTA Vs Director, Sagar Auto Sales Pvt Ltd
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0017
Tribunals and Commissions03 Jun 2015
MANJEET SINGH Vs NATIONAL INSURANCE COMPANY LTD. & ANR
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0064
Motor Vehicles Act, 1988, Section 2(14), Section 2(14), Section 66(3), Section 66(3), Section 149(2), Section 149(2
Tribunals and Commissions03 Jun 2015
Indian Postal Department, Head Post Office Vs Amitabh Srivastava
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0034
Tribunals and Commissions03 Jun 2015
H.M. Mardikar And Ors. Vs BODHRAJ
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0033
Tribunals and Commissions03 Jun 2015Petition dismissed
Chandrika Developers And Construction Vs Alka Narayan Bele
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0022
Tribunals and Commissions03 Jun 2015
K Amjad Basha Vs N Naveen Kumar
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0021
Tribunals and Commissions03 Jun 2015Complaint dismissed
LIFE INSURANCE CORPORATION OF INDIA Vs KULDEEP SINGH
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0020
Tribunals and Commissions03 Jun 2015
ORIENTAL INSURANCE COMPANY Vs Girbar Sinh Nandwanshi
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0019
Tribunals and Commissions03 Jun 2015Petition dismissed
INDUSIND BANK LTD Vs ASHOKA LEYLAND FINANCE
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0016
Tribunals and Commissions02 Jun 2015
USHA BANSAL NURSING HOME & ANR. Vs PRITAM SINGH & ANR.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 407
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions02 Jun 2015
ORIENTAL INSURANCE CO LTD Vs Sunil Kumar Bajaj
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0029