Tribunals and Commissions02 Jun 2015
NEW INDIA ASSURANCE CO LTD Vs S Venugopal
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0028
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 396 of 1,389
Tribunals and Commissions02 Jun 2015
HDFC BANK LTD Vs Monojit Bhattacharya
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0027
Tribunals and Commissions02 Jun 2015
Bhikhubhai @ Vishalbhai Ishwarbhai Desai Lamgarwad Vs Thakorbhai Kikabhai Patel
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0026
Tribunals and Commissions02 Jun 2015
Devendra Kumar Goel Vs Idea Promoters And Developers
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0025
Tribunals and Commissions02 Jun 2015
Executive Engineer, Iph Division Vs Shishma Devi
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0024
Tribunals and Commissions02 Jun 2015
NEW INDIA ASSURANCE CO LTD Vs A K Kariappa
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0023
Tribunals and Commissions01 Jun 2015
ON-DOT COURIER & CARGO LTD Vs HIMACHAL PRADESH STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0054
Consumer Protection Act, 1986, Section 21 (b) - Jurisdiction of the National CommissionCarriers Act, 1865, Section 3, Section 9 - Carriers not to be li
Tribunals and Commissions01 Jun 2015
BAJAJ ALLIANZE GENERAL INSURANCE CO. LTD. Vs KULVIR SINGH
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0053
Motor Vehicles Act, 1988, Section 157(2), Section 157(2) - Transfer of certificate of insuranceConsumer Protection Act, 1986, Section 21,
Tribunals and Commissions01 Jun 2015
ASHOK OJHA Vs JHARKHAND STATE ELECTRICITY BOARD & ORS.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 402
Electricity Act, 2003, Section 126, Section 140, Section 135 - Assessment - Penalty for maliciously wasting electricity or injuring works - Theft of electricity
Tribunals and Commissions01 Jun 2015Petition allowed
NEW INDIA ASSURANCE CO LTD Vs AVINASH SHARMA
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0039
Tribunals and Commissions01 Jun 2015
Kanishka Creation Vs Nem Prakash Khandaka
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0038
Tribunals and Commissions01 Jun 2015
INDIAN OVERSEAS BANK Vs Jagbandhu Ghosh
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0037
Tribunals and Commissions01 Jun 2015
PADMA INDUSTRIES Vs Iffco -Tokio General Insurance Co Ltd
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0036
Tribunals and Commissions01 Jun 2015Petition disposed
ANSAL HOUSING AND CONSTRUCTION LTD Vs Sharda Rani Arora
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0035
Tribunals and Commissions01 Jun 2015Petition disposed
Sharda Rani Arora Vs ANSAL HOUSING AND CONSTRUCTION LTD
National Consumer Disputes Redressal Commission · (2015) 06 NCDRC CK 0032
Tribunals and Commissions29 May 2015Appeal allowed
Sriram Priya Chit Fund Pvt Ltd Vs Punna Ramu
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0003
Tribunals and Commissions28 May 2015
M/S. SRINIVASA MOTORS Vs PATAPANJULA RAMU & ANR.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0152
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions28 May 2015
MR. VIPIN BATRA Vs STATE BANK OF INDIA & ANR
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0147
Partnership Act, 1932, Section 43 - Dissolution by notice of partnership at willConsumer Protection Act, 1986, Section 2(1)(g) - Definitions
Tribunals and Commissions28 May 2015
ORIENTAL INSURANCE COMPANY LIMITED & ANR Vs RAJAK
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0146
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions28 May 2015
PAVANKUMAR NANDKISHOR AGRAWAL Vs BRANCH MANAGER, ORIENTAL INSURANCE COMPANY
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0145
Consumer Protection Act, 1986, Section 19 - AppealsInsurance Regulatory and Development Authority Act, 1999, Section 14, Section 14,