Tribunals and Commissions27 May 2015
M/S. PYRAMID ARCADES PVT. LTD. & ORS. Vs NANDLAL KRISHNANI
National Consumer Disputes Redressal Commission · 2015 3 CPJ 372
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 398 of 1,389
Tribunals and Commissions27 May 2015Petition dismissed
Swami Vivekanand Regional Spine Centre Vs DAULAT SINGH
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0046
Tribunals and Commissions27 May 2015Petition dismissed
R C Grover Vs TATA MOTORS LTD
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0045
Tribunals and Commissions27 May 2015Petition dismissed
DELHI DEVELOPMENT AUTHORITY Vs G C Arora
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0034
Tribunals and Commissions26 May 2015
manu V.S. Vs DR. AKHILESH KUMAR & ANR
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0176
Consumer Protection Act, 1986, Section 12 - Manner in which complaint shall be made.
Tribunals and Commissions26 May 2015
VARSHA GAJJAR Vs DR. TIWARI'S MATERNITY & NURSING HOME & ANR.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0150
Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission
Tribunals and Commissions26 May 2015
UNION OF INDIA Vs AJAY KUMAR AGARWALLA & ANR
National Consumer Disputes Redressal Commission · 2015 3 CPJ 242
Railways Act, 1989, Section 100, Section 103 - Responsibility as carrier of luggage - Extent of monetary liability In respect of any consignment
Tribunals and Commissions26 May 2015
ROHAN BUILDERS & DEVELOPERS PVT. LTD. & 3 ORS. Vs ROHAN GARDEN COOPERATIVE HOUSING SOCIETY LTD
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0141
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions26 May 2015
ROYAL SUDARAM ALLIANCE INSURANCE CO. Vs KANWAL JEET SINGH GIL
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0139
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions26 May 2015
MA-NU V.S Vs DR. AKHILESH KUMAR & ANR
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0134
Consumer Protection Act, 1986, Section 12 - Manner in which complaint shall be made.
Tribunals and Commissions26 May 2015
DR. RAMAKRISHNA VELAMATI & ANR Vs M/S. MARUTHI CORPORATION LTD. & ANR.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0130
Constitution of India, Article 26 - Freedom to manage religious affairsConsumer Protection Act, 1986, Section 12 - Manner in which complaint shall be made.
Tribunals and Commissions26 May 2015
BAJAJ ALLIANZ LIFE INSURANCE CO. LTD. & ANR Vs K. JAYALAKSHMI
National Consumer Disputes Redressal Commission · 2015 3 CPJ 478
Consumer Protection Act, 1986, Section 21, Section 15, Section 17 - Jurisdiction of the National Commission - Appeal - Jurisdiction of the State Commission
Tribunals and Commissions26 May 2015
AU FINANCIER (INDIA) LTD Vs MANGI LAL
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0127
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions26 May 2015
OM PRAKASH SAINI & ORS. Vs D.C.M. LTD.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 414
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions26 May 2015
CHARU CHHABRA & ANR. Vs M/S. JAI MAA INFRASTRUCTURE PVT. LTD.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 292
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions26 May 2015
BHARTI AXA GENERAL INSURANCE COMPANY LTD. Vs SARVJIT DHANDA
National Consumer Disputes Redressal Commission · 2015 2 CPJ 411
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions26 May 2015
MA-NU V.S. Vs DR. AKHILESH KUMAR & ANR.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 462
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions26 May 2015
MANSINGH & ORS. Vs ICICI GENERAL INSURANCE CO. LTD. & ORS.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 286
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions26 May 2015
PETER M. D'SOUZA & ANR. Vs ENG. ALFREDO COTTA
National Consumer Disputes Redressal Commission · 2015 3 CPJ 409
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions26 May 2015
U.P. AVAS EVAM VIKAS PARISHAD Vs KARAN SINGH CHAUHAN
National Consumer Disputes Redressal Commission · 2015 3 CPJ 277
Constitution of India, Article 226 - Power of High Courts to Issue certain writs