Tribunals and Commissions26 May 2015Appeal Dismissed
AIRPORTS AUTHORITY OF INDIA Vs Orbit Peripheral Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0028
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 399 of 1,389
Tribunals and Commissions25 May 2015
SMT. DAMAYANTI KANTILAL SHAH Vs RASHMI GRUHA NIRMAN LTD. & ORS.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0155
Constitution of India, Article 142, Article 129 - Enforcement of decrees and orders of Supreme Court and orders as to discovery, etc - Supreme Court to be a Court of record
Tribunals and Commissions25 May 2015
M/S. SONY INDIA PVT. LTD Vs K. SANESH & ORS
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0153
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions25 May 2015
POSTMASTER, HEAD POST OFFICS & ANR Vs MANUJA SHASHIKANT PAWAR
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0144
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions25 May 2015
LIC OF INDIA & ORS. Vs ASHA DEVI & ORS
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0138
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions25 May 2015
DR. FARHAT BEGUM & ORS. Vs RAJ KUMAR AGARWAL & ORS.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 345
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions25 May 2015
KRISHAN KUMAR Vs UTTRI HARYANA BIJLI VITRAN NIGAM LTD. & ANR.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 296
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions25 May 2015
JAGDEEP ARORA Vs LIFE INSURANCE CORPORATION OF INDIA & ORS.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 341
Insurance Act, 1938, Section 45 -Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions25 May 2015
UNITED INDIA INSURANCE CO. LTD. Vs D.A.V. CENTENARY PUBLIC SCHOOL ANOOPGARH & ANR.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 227
Motor Vehicles Act, 1939, Section 6, Section 6(3), Section 7 - Restrictions on the holding of driving licences - Restrictions on the holding of driving licences - Grant of drivi
Tribunals and Commissions25 May 2015Petition disposed
NEW INDIA ASSURANCE CO LTD Vs Modi Mangaldas Talakchand
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0036
Tribunals and Commissions25 May 2015
R M Gautam Vs Master Nav Khshitij
National Consumer Disputes Redressal Commission · 2015 3 CPJ 351
Tribunals and Commissions22 May 2015
M/S. SHAGUN PHARMACEUTICALS Vs UNITED INDIA INSURANCE CO. LTD. & ANR
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0157
Consumer Protection Act, 198, Section 21, Section 19, Section 15, Section 17
Tribunals and Commissions22 May 2015
SHYAMLAL NAPIT Vs UNITED INDIA INSURANCE COMPANY LTD. & 3 ORS.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0156
Consumer Protection Act, 1986, Section 24-A
Tribunals and Commissions22 May 2015
NEW INDIA ASSURANCE CO. LTD. & ANR Vs M/S. SOAMI HANDLOOM SHAWLS
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0154
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions22 May 2015
PROFESSIONAL COURIERES Vs R. KALIYAMOORTHY & ANR
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0143
Consumer Protection Act, 1986, Section 27 - Penalties
Tribunals and Commissions22 May 2015
PURA RAM DHAKA Vs HEAD MASTER, PRADHAN POST OFFICE & 2 ORS
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0142
Consumer Protection Act, 1986, Section 12 - Manner in which complaint shall be made.
Tribunals and Commissions22 May 2015
LITUN PRADHAN Vs NEELACHAL INSTITUTE OF MEDICAL SCIENCE
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0137
Consumer Protection Act, 1986, Section 21(b - Jurisdiction of the National Commission
Tribunals and Commissions22 May 2015
LOKMAN AHMED BUX Vs CITICORP FINANCE (INDIA) LTD. & ORS
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0136
Consumer Protection Act, 1986, Section 21(b), Section 2(1)(d) - Jurisdiction of the National Commission - Definitions
Tribunals and Commissions22 May 2015
FORTIS HEALTHCARE INDIA LTD Vs TARLOK SINGH
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0129
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions22 May 2015
SIR GANGA RAM HOSPITAL Vs SMT. PRAKASH RANI NAYYAR & ORS
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0126
Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission