COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 401 of 1,389

Tribunals and Commissions20 May 2015

JEETENDER KAUR Vs NOIDA AUTHORITY

National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0179

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions19 May 2015

B.T. SRIDHAR & ANR Vs VOKALIGARA SANGHA & ORS

National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0185

Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission
Tribunals and Commissions19 May 2015

JARNAIL SINGH Vs DR. MAMTA GOEL

National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0181

Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission