Tribunals and Commissions13 May 2015
UNION OF INDIA Vs RAJENDER PRASAD
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0037
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 403 of 1,389
Tribunals and Commissions13 May 2015
UNITED INDIA INSURANCE COMPANY LTD Vs Sachin Bhimrao Kamble
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0016
Tribunals and Commissions12 May 2015
PRABHATI LAL Vs NATIONAL SEEDS CORPORATION LTD. & ORS
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0192
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions12 May 2015
PRAMJIT KAUR & 2 ORS. Vs ORIENTAL INSURANCE COMPANY LTD. & 2 ORS
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0191
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions12 May 2015
VINAYAK Vs DR. VIJAY KUMAR HARIRAM NAINDERKAR & 8 ORS LTD..
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0187
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions12 May 2015
MONOTYPE INDIA LTD. & ANR Vs SHAILENDRA VERMA & ANR
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0174
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions12 May 2015
SENIOR DEPUTY DISTRICT EDUCATION OFFICER-CUM-BLOCK ELEMENTARY EDUCATION OFFICER & 3 ORS. Vs KRISHANA DEVI AGARWAL
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0165
Limitation Act, 1963, Section 5 - Extension of prescribed period in certain casesConsumer Protection Act, 1986, Section 21, Section 19,
Tribunals and Commissions12 May 2015
T. KARUNAKARAN Vs TATA ENGINEERING (HEAD OFFICE) & ORS.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0164
Consumer Protection Act, 1986, Section 21 (b) - Jurisdiction of the National Commission
Tribunals and Commissions12 May 2015Complaint dismissed
MRS. JYOTI CHOPRA Vs M/s. Indraprastha Medical Corporation Limited.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 394
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions11 May 2015
ORIENTAL INSURANCE CO. LTD. Vs MR. VIDYA SAGAR VOHRA & ORS
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0171
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions11 May 2015
ROHIT CHAUDHARY & ANR Vs M/S. VIPUL LTD
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0166
Consumer Protection Act, 1986, Section 2(b), Section 2(1)(d) - Definitions - Definitions
Tribunals and Commissions11 May 2015
WORLD CONNECT EXPRESS Vs ORIENTAL INSURANCE CO. LTD. & ORS.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0163
Consumer Protection Act, 1986, Section 12 - Manner in which complaint shall be made.
Tribunals and Commissions11 May 2015
CH. SRINIVAS Vs MANTRI DEVELOPERS PRIVATE LIMITED & ANR.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0162
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions11 May 2015Revision Petition dismissed.
Vishnukumar Makhan Agrawal Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0088
Tribunals and Commissions11 May 2015Complaint allowed
Capt A K Singh Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0087
Tribunals and Commissions11 May 2015
Ashta Vinayak Flat Owners Co -Operative Housing Society Limited Vs NISHIKANT
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0021
Tribunals and Commissions08 May 2015
MUNICIPAL CORPORATION CHANDIGARH Vs DR. D.P. MEHTA & ANR
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0173
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions08 May 2015
RAJEEV KAPOOR Vs M/S. REAL GOLD BUILDERS PVT. LTD
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0169
Consumer Protection Act, 1986, Section 12 - Manner in which complaint shall be made.
Tribunals and Commissions08 May 2015
SATISH KUMAR OMPRAKASH SETHI & ANR Vs M/S. SURAJ & ASSOCIATES
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0167
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions08 May 2015Appeal Dismissed
Harsoria Healthcare Pvt Ltd Vs ROYAL JORDANIAN AIRLINES
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0079