Tribunals and Commissions08 May 2015Complaint dismissed
Hinafil India Limited Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0076
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 404 of 1,389
Tribunals and Commissions08 May 2015Revision Petition allowed.
UNITED INDIA INSURANCE CO LTD Vs JAGPAL SINGH
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0063
Tribunals and Commissions07 May 2015
BIRLA SUN LIFE INSURANCE CO. LTD. Vs ANKIT & ANR.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0184
Insurance Act, 1938, Section 45 -Consumer Protection Act,1986, Section 21(b)
Tribunals and Commissions07 May 2015
M/S. JCB INDIA LTD. Vs ANIL KUMAR & 2 ORS.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0178
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions07 May 2015
NATIONAL INSURANCE CO. LTD. Vs M/S. PATI BELL J.V. COMPANY
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0172
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions07 May 2015
RAMESH CHANDRA Vs CHIEF MEDICAL OFFICER (C.M.O.) MEDICAL HEALTH & FAMILY WELFARE DEPARTMENT & AN R.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0170
Consumer Protection Act, 1986, Section 2(1)(o) - Definitions
Tribunals and Commissions07 May 2015
RAZZAK ABDUL KADHER Vs DR. SHOBANA SUKUMAR & ANR
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0168
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions07 May 2015
Western Tobacco Limited Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 2 CPR 880
Tribunals and Commissions07 May 2015
NATIONAL INSURANCE CO LTD Vs Pati Bell J V Company
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0077
Tribunals and Commissions07 May 2015
Dewan Ashwani Vs Unitech Reliable Projects Pvt Ltd
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0069
Tribunals and Commissions07 May 2015
T Rama Devi Vs Sai Krishna Super Speciality Neuro Hospital
National Consumer Disputes Redressal Commission · 2015 2 CPR 889
Tribunals and Commissions07 May 2015Complaint dismissed
Lala Urban Co Op Bank Ltd Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0066
Tribunals and Commissions07 May 2015
Pinaki Ranjan Chatterjee Vs Srikumar Chandra
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0062
Tribunals and Commissions06 May 2015
HUDA & ANR. Vs AMIT MARWAH
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0182
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions06 May 2015
CHALLA SAMBI REDDY Vs BRANCH MANAGER, LIC OF INDIA & ANR.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 669
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions06 May 2015
KRISHAN KUMAR DUBEY Vs TRUSTLINE SECURITIES LTD.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 672
Consumer Protection Act, 1986, Section 21(b), Section 2(i)(d) - Jurisdiction of the National Commission - Definitions
Tribunals and Commissions06 May 2015
GNYANESHWARH Vs NAMDEO LAXMANRAO PADOLE & ORS.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 664
Tribunals and Commissions06 May 2015
ORIENTAL INSURANCE CO. LTD. Vs PAWAN KUMAR PANDEY
National Consumer Disputes Redressal Commission · 2015 2 CPJ 593
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions06 May 2015
SEED WORKS INTERNATIONAL PVT. LTD. & ANR. Vs Nampelly Sudhakar & Ors.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 587
Consumer Protection Act, 1986, Section 2(i) (r) - Definitions
Tribunals and Commissions06 May 2015
SATYA PRAKASH PANT Vs DR. P.N. JOSHI & ANR.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 608 : 2015 5 ALD 25
Constitution of India, Article 226 - Power of High Courts to Issue certain writs