Tribunals and Commissions15 May 2015Petition disposed
Kampelli Seshgiri Rao Vs Manager, Sriram Transport Finance Company Ltd
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0012
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 402 of 1,389
Tribunals and Commissions15 May 2015
Managing Director M/S Fortune Cars Pvt Ltd Vs Harikrishan S Hirani
National Consumer Disputes Redressal Commission · 2015 2 CPR 770
Tribunals and Commissions15 May 2015Complaint dismissed
Ullas Dhondopant Karkare Vs Chandravadan Co -Operative Housing Society Limited
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0010
Tribunals and Commissions15 May 2015Complaint dismissed
Kush Precision Moulds Vs Dmg Mori Seiki India Machines And Services Pvt Ltd
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0006
Tribunals and Commissions14 May 2015
M/S. SUNIL BUILDERS & 2 ORS Vs KAVERI CHS LTD. & 15 ORS
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0190
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions14 May 2015Petition dismissed
Executive Engineeer, Nagaon District Electrical Sub Division Vs Shankar Lal Agarwalla
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0019
Tribunals and Commissions14 May 2015Complaint dismissed
Avon Organics Limited Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2016 1 CPJ 40
Tribunals and Commissions14 May 2015Petition allowed
Phalguni Das Vs Tapas Dutta
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0017
Tribunals and Commissions14 May 2015
PRITPAL SINGH Vs PUNJAB STATE POWER CORPORATION LTD
National Consumer Disputes Redressal Commission · 2015 2 CPR 795
Tribunals and Commissions14 May 2015
Shanat Paul Vs Reliant Infrastructure Private Limited
National Consumer Disputes Redressal Commission · 2015 2 CPR 792
Tribunals and Commissions14 May 2015Complaint dismissed
AKHTAR BEGUM Vs Secretary, Meerut Development Authority, Meerut, U P
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0013
Tribunals and Commissions14 May 2015
Deluxe Laminates Pvt Ltd Vs U P FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0009
Tribunals and Commissions13 May 2015
JAGDISH CHAND SHARMA Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 2015 2 CPR 814
Tribunals and Commissions13 May 2015
Santosh Saini Vs Sbi Life Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2015 2 CPR 801
Tribunals and Commissions13 May 2015
Dishti Industries Pvt Ltd Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 2 CPR 799
Tribunals and Commissions13 May 2015
Sobha Hibiscus Condominium Vs Shobha Developers Ltd
National Consumer Disputes Redressal Commission · 2015 2 CPR 797
Tribunals and Commissions13 May 2015
Naveen Verma Vs RELIANCE GENERAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 2 CPR 803
Tribunals and Commissions13 May 2015
Sofiya Badar Vs LUCKNOW DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2015 2 CPR 806
Tribunals and Commissions13 May 2015
Subhash Builders Vs Umesh Suresh Jadav
National Consumer Disputes Redressal Commission · 2015 2 CPR 810
Tribunals and Commissions13 May 2015
UNION OF INDIA Vs UMA DEVI
National Consumer Disputes Redressal Commission · 2015 2 CPR 811