COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 400 of 1,389

Tribunals and Commissions21 May 2015

L.I.C OF INDIA Vs SOHANI DEVI

National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0158

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions20 May 2015

BANK OF BARODA Vs SAVINDER KAUR

National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0183

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002, Section 27, Section 17, Section 13(4) - Penalties - Right to appeal - En