Tribunals and Commissions28 May 2015
REGIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs SUNIL SHARMA
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0140
Consumer Protection Act, 1986, Section 19 - Appeals
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 397 of 1,389
Tribunals and Commissions28 May 2015
M/S. M2K DEVELOPERS (P) LTD. Vs DEEPTI @ MEGHA GUPTA & ANR
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0135
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions28 May 2015
MONICA JAIN Vs LIFE INSURANCE CO.OF INDIA
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0133
Insurance Act, 1938, Section 45 -Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions28 May 2015
M/S. NAVEEN KIRYANA STORE Vs THE ORIENTAL INSURANCE COMPANY LTD. & 2 ORS
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0132
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions28 May 2015Appeal Dismissed
B.S. Andotra Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0089
Tribunals and Commissions28 May 2015
STATE BANK OF INDIA Vs Narinder Kaur And Ors.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0033
Tribunals and Commissions28 May 2015
BALWAN SINGH Vs Chairman And Managing Director, Industrial Development Bank Of India And Ors.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0026
Tribunals and Commissions28 May 2015Appeal Partly Allowed
M2k Developers (P) Ltd. Vs Deepti And Ors.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0025
Tribunals and Commissions28 May 2015
Lords Polymer (I) Pvt. Ltd. Vs Oriental Insurance Co. Ltd. and Ors.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0024
Tribunals and Commissions28 May 2015
D.C. Mittal And Ors. Vs Union of India And Ors.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0023
Tribunals and Commissions28 May 2015
Health Secretary, Ministry Of Health And Ors. Vs K. Albert And Ors.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0022
Tribunals and Commissions28 May 2015
Sbi Cards And Payment Services Pvt Ltd Vs Dwijendra Narayan Deb
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0005
Tribunals and Commissions28 May 2015
PNB Vs Rupa Mahajan Pahwa
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0004
Tribunals and Commissions28 May 2015
Yash Paul Ahuja Vs Chief Branch Manager, Punjab National Bank
National Consumer Disputes Redressal Commission · 2016 1 CPJ 23
Tribunals and Commissions27 May 2015
THE ORIENTAL INSURANCE CO. LTD. & ANR Vs AMRIT KAUR & ORS
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0194
Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission
Tribunals and Commissions27 May 2015
UHBVNL, PANCHKULA & 3 ORS. Vs SOM PARKASH BAWA
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0151
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions27 May 2015
THE ORIENTAL INSURANCE CO. LTD & ANR Vs AMRIT KAUR & ORS
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0148
Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission
Tribunals and Commissions27 May 2015
NEW INDIA INSURANCE CO. LTD. Vs VINAY KUMAR PANDY
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0131
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions27 May 2015
EMAAR MGF LAND LTD. & ANR. Vs DILSHAD GILL
National Consumer Disputes Redressal Commission · 2015 3 CPJ 329
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions27 May 2015
UNITED INDIA INSURANCE CO. LTD. Vs M/S. SANDI COLD STORAGE PVT. LTD.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 382
Constitution of India, Article 226 - Power of High Courts to Issue certain writs