Tribunals and Commissions01 Nov 1993Appeal partially allowed
POST MASTER GENERAL, AHMEDABAD Vs VAMECH NIPPON PILLAR SEALS PVT. LTD.
National Consumer Disputes Redressal Commission · 1994 1 CPR 327 : 1995 1 CLT 381 : 1995 1 CPJ 22
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,290 of 1,397
Tribunals and Commissions01 Nov 1993Ordered Accordingly
Kerala Water Authority Vs K.SAMITHA VARMA
National Consumer Disputes Redressal Commission · 1994 3 CPJ 133 : 1995 1 CPR 222
Tribunals and Commissions29 Oct 1993Complaint allowed
SARKAR IRON INDUSTRIES Vs BRANCH MANAGER, NEW INDIA ASSURANCE CO.
National Consumer Disputes Redressal Commission · 1994 1 CPR 207 : 1994 3 CPJ 485
Tribunals and Commissions29 Oct 1993Complaint allowed
SATHEESAN N. Vs G.M., M.G.F. (INDIA) LIMITED
National Consumer Disputes Redressal Commission · 1994 3 CPJ 166 : 1995 1 CPR 816
Tribunals and Commissions28 Oct 1993Appeal dismissed
KHERA AUTOMOBILES, DELHI Vs KERALA AUTOMOBILES
National Consumer Disputes Redressal Commission · 1994 3 CPJ 319
Tribunals and Commissions28 Oct 1993Complaint allowed with costs
GUPTA And GUPTA Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1994 1 CPJ 422 : 1994 2 CPC 345 : 1994 2 CPR 557 : 1995 1 CLT 66
Tribunals and Commissions28 Oct 1993Revision petition dismissed
SALEX OFFICE SYSTEM P.LTD Vs MAYANK PHOTO COPIER
National Consumer Disputes Redressal Commission · 1994 3 CPJ 71 : 1995 1 CPR 24
Tribunals and Commissions28 Oct 1993Complaint allowed with costs
DEVAIAH CHOURIRA Vs CYMA EXPORTS PVT. LTD.
National Consumer Disputes Redressal Commission · 1994 1 CPJ 125
Tribunals and Commissions27 Oct 1993
MANJIT KAUR Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 1994 1 CLT 586 : 1995 1 CPJ 21
Tribunals and Commissions23 Oct 1993Appeal dismissed without costs
SRINATH B.MUGALI Vs HUBLI DHARWAD MUNICIPAL CORPN.
National Consumer Disputes Redressal Commission · 1994 1 CPJ 239
Tribunals and Commissions22 Oct 1993Appeal dismissed
GENERAL MANAGER, TELEPHONES Vs NARANJAN DASS
National Consumer Disputes Redressal Commission · 1994 1 CPJ 249 : 1994 3 CPR 267
Tribunals and Commissions22 Oct 1993Appeal dismissed without costs
Usha Enterprises Vs SENIOR BRANCH MANAGER, STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 1994 1 CLT 399 : 1994 1 CPC 31 : 1994 1 CPJ 49
Tribunals and Commissions22 Oct 1993Complaint allowed with costs
BRIJ KISHAN GUJRATI Vs PREM KUTIR CO-OP. GROUP HOUSING SOCIETY LTD.
National Consumer Disputes Redressal Commission · 1994 1 CPJ 217
Tribunals and Commissions22 Oct 1993Appeal allowed
NEW JAIPUR DYING And TENT WORKS Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1994 1 CLT 478 : 1994 1 CPC 258 : 1994 1 CPJ 19 : 1994 1 CPR 715
Tribunals and Commissions22 Oct 1993Revision allowed
General Manager, Madras Telephones Vs R. KANNAN
National Consumer Disputes Redressal Commission · 1994 1 CLT 472 : 1994 1 CPC 107 : 1994 1 CPJ 14 : 1994 1 CPR 718
Tribunals and Commissions22 Oct 1993
TELECOM DISTRICT MANAGER, HISSAR Vs DEV RAJ
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 108 : 1994 1 CLT 481 : 1994 1 CPC 109 : 1994 1 CPJ 23 : 1994 1 CPR 705 : 1994 2 CTJ 426
Tribunals and Commissions22 Oct 1993
SARTHAK BEHURIA Vs ORISSA STATE HOUSING BOARD
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 75 : 1993 1 CPR 384 : 1993 3 CPJ 384 : 1994 1 CLT 438
Tribunals and Commissions22 Oct 1993
PHOOL CHAND AGARWAL Vs BIHAR STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 97 : 1994 1 CPC 267 : 1994 1 CPJ 45 : 1994 1 CPR 798 : 1995 2 CLT 383
Tribunals and Commissions22 Oct 1993
RAVINDER SHARMA Vs U.P.AVAS EVAM VIKAS PARISHAD
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 86 : 1994 1 CLT 491 : 1994 1 CPC 382 : 1994 1 CPJ 38 : 1994 1 CPR 786
Tribunals and Commissions22 Oct 1993
USHA AGARWAL Vs U.P.AVAS EVAM VIKAS PARISHAD
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 53 : 1994 1 CLT 486 : 1994 1 CPC 689 : 1994 1 CPJ 31 : 1994 1 CPR 783